← All Benches
ITAT Patna Bench
3,036 judgments
RENU SINGH,PATNA vs ITO, WARD-5(5), PATNA
ITA 225/PAT/2024[2012-13]Status: Disposed10/12/2024AY 2012-13
VINOD PANDEY,SHIV SAGAR, ROHTAS vs INCOME TAX OFFICER, WARD SASARAM
ITA 327/PAT/2023[2013-2014]Status: Disposed10/12/2024AY 2013-2014
VINOD PANDEY,SHIV SAGAR, ROHTAS vs INCOME TAX OFFICER, SASARAM
ITA 326/PAT/2023[2013-2014]Status: Disposed10/12/2024AY 2013-2014
SHRI SHIV KUMAR SUMAN,SAHARSA vs ITO WARD 3 (4), SAHARSA
ITA 318/PAT/2023[2015-16]Status: Disposed10/12/2024AY 2015-16
NORTH BIHAR CONSTRUCTION PRIVATE LIMITED,PATNA vs DCIT CIRCLE-3, DARBHANGA
ITA 243/PAT/2023[2014-15]Status: Disposed10/12/2024AY 2014-15
ACIT, CENTRAL CIRCLE-1, PATNA, PATNA vs SUMAN KUMAR, GAYA
ITA 174/PAT/2023[2020-21]Status: Disposed10/12/2024AY 2020-21
JAGDAMBA ISPAT PVT. LTD (AMALGAMATED INTO BHOLA RAM STEELS PVT. LTD SINCE 11.03.2011),PATNA vs ITO, WARD- 2 (1), PATNA
ITA 246/PAT/2024[2012-13]Status: Disposed28/11/2024AY 2012-13
GANESH KUMAR KHEMKA,PATNA vs ITO, WARD- 4(3), PATNA
ITA 237/PAT/2024[2011-12]Status: Disposed28/11/2024AY 2011-12
MD. MOSHAHID ALI HEJAZI,MUZAFFARPUR vs ACIT, CENTRAL CIRCLE, MIZAFFARPUR
ITA 495/PAT/2022[2019-20]Status: Disposed28/11/2024AY 2019-20
LOCODEL SOLUTIONS PVT. LTD.,BIHAR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), BIHAR
ITA 591/PAT/2024[2015-16]Status: Disposed27/11/2024AY 2015-16
MUKESH KUMAR,PATNA vs ITO, PATNA
ITA 383/PAT/2024[2015-16]Status: Disposed27/11/2024AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, FOURTH FLOOR, J.P. BHAVAN, DAKBUNGLOW CHAURAHA, PATNA vs TULSHYAN METALS PRIVATE LIMITED, PATNA
ITA 340/PAT/2024[2015-16]Status: Fixed27/11/2024AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, FOURTH FLOOR, LOKNAYAK JAY PRAKASH BHAWAN, DAKBUNGLOW CHAURAHA, PATNA vs TULSHYAN METALS PRIVATE LIMITED, PATNA
ITA 339/PAT/2024[2014-15]Status: Fixed27/11/2024AY 2014-15
CHUNNI LAL RAMESHWAR LAL,STATION ROAD SUPAUL vs ITO WARD 3(5)SAHARSA, SAHARSA
ITA 274/PAT/2024[2017-18]Status: Disposed27/11/2024AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, PATNA vs PRABHA TIWARY, PATNA
ITA 353/PAT/2023[2017-18]Status: Disposed27/11/2024AY 2017-18
SUSHIL KUMAR CHOUDHARY,SIWAN vs DC/ACIT CIRCLE-3, DARBHANGA
ITA 269/PAT/2023[2017-18]Status: Disposed27/11/2024AY 2017-18
SMT. VEENA MISHRA THROUGH NITISH MISHRA,PATNA vs ACIT CENTRAL CIRCLE-1, PATNA
ITA 132/PAT/2023[2002-03]Status: Disposed27/11/2024AY 2002-03
SMT. VEENA MISHRA THROUGH NITISH MISHRA,PATNA vs ACIT CENTRAL CIRCLE-1, PATNA
ITA 131/PAT/2023[2001-02]Status: Disposed27/11/2024AY 2001-02
SMT. VEENA MISHRA THROUGH NITISH MISHRA,PATNA vs ACIT CENTRAL CIRCLE-1, PATNA
ITA 130/PAT/2023[2000-01]Status: Disposed27/11/2024AY 2000-01
DR. JAGANNATH MISHRA THROUGH L/H NITISH MISHRA,PATNA vs ACIT CENTRAL CIRCLE-1, PATNA
ITA 129/PAT/2023[2002-03]Status: Disposed27/11/2024AY 2002-03
