← All Benches
ITAT Patna Bench
3,036 judgments
MAHABIR PRASAD JAIN,GAYA vs ITO WARD 3(1) GAYA, GAYA
ITA 354/PAT/2023[2017-18]Status: Heard23/12/2024AY 2017-18
RAJEEV RANJAN,NAUBATPUR vs ASSESSING OFFICER, PATNA
ITA 348/PAT/2023[2017-2018]Status: Disposed23/12/2024AY 2017-2018
SHRI SHAMBHU SHARAN SINGH,GOPALGANJ vs ACIT CIRCLE- 2 (1), MUZAFFARPUR
ITA 346/PAT/2023[2012-13]Status: Disposed23/12/2024AY 2012-13
DHANESHWARI DEVI,GAYA vs ITO WARD- 3 (1), GAYA
ITA 242/PAT/2023[2017-18]Status: Disposed23/12/2024AY 2017-18
BHARAT RAI,MUZAFFARPUR vs ACIT, CIRCLE-1, MUZAFFARPUR
ITA 476/PAT/2022[2017-18]Status: Disposed23/12/2024AY 2017-18
BHARAT RAI,MUZAFFARPUR vs ACIT, CIRCLE-1, MUZAFFARPUR
ITA 475/PAT/2022[2015-16]Status: Disposed23/12/2024AY 2015-16
ASHI ENTERPRISES, PATNA,PATNA vs ITO, WARD- 4(1), PATNA
ITA 316/PAT/2024[2015-16]Status: Disposed20/12/2024AY 2015-16
RAJEEV KUMAR SINGH,AURANGABAD vs COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 313/PAT/2024[2013-2014]Status: Disposed20/12/2024AY 2013-2014
THE SIWAN CENTRAL CO-OPERATIVE BANK LIMITED,SIWAN vs ACIT, CIRCLE 3, DARBHANGA
ITA 320/PAT/2024[2017-18]Status: Disposed19/12/2024AY 2017-18
SANTOSH KUMAR SINGH,PATNA vs ITO WARD 6(5), PATNA
ITA 315/PAT/2024[2013-14]Status: Disposed19/12/2024AY 2013-14
DILIP KUMAR SINGH AND SONS,PATNA vs INCOME TAX OFFICER WARD 4(1), PATNA
ITA 312/PAT/2024[2015-16]Status: Disposed19/12/2024AY 2015-16
DUDHESHWAR GUPTA,ARRAH vs ASISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, LOKNAYAK BHAWAN, PATNA
ITA 310/PAT/2024[2017-18]Status: Disposed19/12/2024AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs BIJENDRA MEMORIAL SOCIETY, PATNA
ITA 297/PAT/2024[2018]Status: Disposed19/12/2024
ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs BIJENDRA MEMORIAL SOCIETY, PATNA
ITA 296/PAT/2024[2020]Status: Disposed19/12/2024
SUNIL RAY,MADHUBANI vs ITO 3 (5), MADHUBANI
ITA 335/PAT/2023[2013-14]Status: Disposed19/12/2024AY 2013-14
MOHAMMAD TIPU SULTAN KHAN,DARBHANGA vs ITO, WARD 3(1), DARBHANGA
ITA 284/PAT/2023[2017-18]Status: Disposed19/12/2024AY 2017-18
SANJEEV RANJAN,PATNA vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, PATNA
ITA 305/PAT/2024[2017-18]Status: Disposed18/12/2024AY 2017-18
SANTOSH KUMAR,PATNA vs ITO, WARD- 6 (1), PATNA
ITA 286/PAT/2024[2017-18]Status: Disposed18/12/2024AY 2017-18
RAMAGYA CONTRACTORS PRIVATE LIMITED,SUPAUL vs ITO WARD- 3 (5), SAHARSA
ITA 350/PAT/2023[2016-17]Status: Disposed18/12/2024AY 2016-17
JOSEPH JOSE,PATNA vs ACIT, CIRCLE-4, PATNA
ITA 45/PAT/2020[2015-16]Status: Disposed18/12/2024AY 2015-16
