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ITAT Patna Bench

3,036 judgments

KANAK BALA DEVI,ARWAL vs ITO, WARD-3 (3), AURANGABAD

ITA 256/PAT/2024[2017-18]Status: Disposed31/12/2024AY 2017-18

KIRAN JAISWAL,PATNA vs ITO, WARD- 4(5), PATNA

ITA 255/PAT/2024[2014-15]Status: Disposed31/12/2024AY 2014-15

SHRI RANJEET KUMAR,BETTIAH vs ITO, WARD-1(5), BETTIAH

ITA 210/PAT/2024[2017-18]Status: Disposed31/12/2024AY 2017-18

NUTAN CHAUDHARY,GHAZIABAD vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

ITA 1/PAT/2024[2014-15]Status: Disposed31/12/2024AY 2014-15

BIRJU SINGH,PATNA vs ITO, WARD- 6(5), PATNA

ITA 367/PAT/2023[2013-14]Status: Disposed31/12/2024AY 2013-14

SANJIV KUMAR SINGH,HATHINI vs NFAC, NEW DELHI

ITA 323/PAT/2023[2020-2021]Status: Disposed31/12/2024AY 2020-2021

DINESH PRASAD,AURANGABAD vs ACIT CENTRAL CIRLCLE-1, GAYA

ITA 308/PAT/2023[2017-18]Status: Disposed31/12/2024AY 2017-18

PUSHPA KUMARI,PATNA vs ITO, WARD-6(2), PATNA

ITA 7/PAT/2022[2015-16]Status: Disposed31/12/2024AY 2015-16

KAMAL KISHOR SINGH,KHAGARIYA vs ITO, WARD1(1),PATNA, PATNA

ITA 257/PAT/2024[2017-18]Status: Disposed30/12/2024AY 2017-18

ASHEERVAD,PATNA vs ITO WARD 4 (1), PATNA

ITA 319/PAT/2023[2017-18]Status: Disposed30/12/2024AY 2017-18

AJAY KUMAR KESHAN,BETTIAH vs DC/AC, CIRCLE-1, MUZAFFARPUR

ITA 3/PAT/2023[2017-18]Status: Disposed30/12/2024AY 2017-18

BABULAL PRASAD SUJIT KUMAR,MUZAFFARPUR vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 276/PAT/2022[2018-19]Status: Disposed30/12/2024AY 2018-19

PROGRESSIVE LIFE SCIENCES PVT. LTD.,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX DC/AC, CIRCLE 1, PATNA

ITA 492/PAT/2022[2012-13]Status: Disposed27/12/2024AY 2012-13

SANJAY KUMAR PANDEY,PATNA vs ITO, 6(2), PATNA, PATNA

ITA 616/PAT/2024[2017-18]Status: Disposed23/12/2024AY 2017-18

THE BEGUSARAI CENTRAL COOPRATIVE BANK LTD, BEGUSARAI,BEGUSARAI vs ITO, NEAC, DELHI, DELHI

ITA 380/PAT/2024[2018-19]Status: Heard23/12/2024AY 2018-19

THE BEGUSARAI CENTRAL COOPRATIVE BANK LTD,BEGUSARAI vs DC/AC CIR-2, BEGUSARAI

ITA 379/PAT/2024[2016-17]Status: Heard23/12/2024AY 2016-17

THE BEGUSARAI CENTRAL COOPRATIVE BANK LTD,BEGUSARAI vs DC/AC, CIRCLE-2, BEGUSARAI

ITA 378/PAT/2024[2016-17]Status: Heard23/12/2024AY 2016-17

LAXMAN SHARMA,PATNA vs NFAC, DELHI

ITA 337/PAT/2024[2018-19]Status: Disposed23/12/2024AY 2018-19

LAXMAN SHARMA,PATNA vs ITO WARD4(5), PATNA

ITA 336/PAT/2024[2017--18]Status: Disposed23/12/2024

MANISH KUMAR,SIWAN vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI

ITA 262/PAT/2024[2018-19]Status: Disposed23/12/2024AY 2018-19