ITAT Patna Bench

JIWAN LAXMI CONSTRUCTION PVT. LTD,PATNA vs PTN-W-(21)(91), PATNA, PATNA

the Bench that the assessee may be allowed to withdraw this appeal to which the ld. DR did not oppose. Hence, we are dismissing the appeal as withdrawn with the liberty to the assessee to get the appeal revived by filing necessary miscellaneous application if the assessee is not successful in the VSVS-24, for any reason, whatsoever. In the result, the appeal filed by the assessee is dismissed as withdrawn. Order is pronounced in the open court on 16th April, 2025 Sd/- Sd/- (Rajesh Kumar /रा

ASHA SINHA,NALANDA vs ITO, WARD-2(3), BIHARSHARIF

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RAJESH KUMAR BHADANI,GAYA vs ITO, WARD- 3 (2), GAYA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHREE RANI SATI TEXTILES,MUZAFFARPUR vs ACIT/DCIT, CIR-2, MUZAFFARPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PRESERVATION AND PROLIFERATION OF RURAL RESOURCES AND NATURE,GAYA vs DEPUTY COMMISSIONER, INCOME-TAX, CPC, BANGALORE

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

VIDYA SAGAR SINGH HUF THROUGH KARTA SANTOSH KUMAR SINGH,PATNA vs ITO, WARD- 6 (4), PATNA

the Tribunal raising the following grounds of appeal: Page 3 Ι.Τ.Α. No.: 8/PAT/2025

BLUECHIP ASSET PRIVATE LIMITED (PREVIOUSLY KNOWN AS BLUECHIP ADVISORY PVT. LTD,PATNA vs CIT(A), NFAC, DELHI

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

HARDEO DASS NATMULL BAIROLIYA CHARITY TRUST,DARBHANGA vs THE PRINCIPAL CIT(EXEMPTION)PATNA, PATNA

SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)

HARDEO DASS NATMULL BAIROLIYA CHARITY TRUST,DARBHANGA vs THE PRINCIPAL CIT(EXEMPTION), PATNA

SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)

LALBABU PRASAD,SITAMARHI vs DCIT, CIR-3, DARBHANGA, DARBHANGA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PARAS NATH GUPTA,RAMNA ROAD , GAYA vs ASSISTANT COMMISSIONER OF INCOME TAX, DC/AC CIRCLE-I

SARIKA CHOUDHARY,PATNA vs ACIT, CIRCLE-4, PATNA

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

SUBHASH KUMAR,MUZAFFARPUR vs ITO, WARD-2(1), MUZAFFARPUR

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

JITENDRA KUMAR SINHA,PATNA vs ITO, WARD- 4(4), PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

FAIZ AHAMAD,SIWAN vs ITO, WARD-2(3), SIWAN, SIWAN

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

FAIZ AHAMAD,SIWAN vs ITO, WARD-2(3), SIWAN, SIWAN

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RAJESH KUMAR,PATNA vs ITO, WARD,-6(2), PATNA, PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ANKUR RURAL AND TRIBAL DEVELOPMENT SOCIETY,RANCHI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PATNA, RANCHI

us from the assessee's Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly accepting the request of the assesse, we dismiss the appeals as withdrawn. In the result, all the appeals filed by the different assessee are dismissed as withdrawn on technical ground. Order is pronounced in the open court on 3rd April, 2025 Sd/- Sd/- (Rajesh Kumar /राजेश कुमार) Accountant Member/लेखा सदस्य (Pradip Kumar Choubey / प्रदीप कुमार चौबे) (Judicial Member)

VIDYA BHARTI KARYAKARTA KALYAN NYAS,RANCHI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PATNA, RANCHI

us from the assessee's Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly accepting the request of the assesse, we dismiss the appeals as withdrawn. In the result, all the appeals filed by the different assessee are dismissed as withdrawn on technical ground. Order is pronounced in the open court on 3rd April, 2025 Sd/- Sd/- (Rajesh Kumar /राजेश कुमार) Accountant Member/लेखा सदस्य (Pradip Kumar Choubey / प्रदीप कुमार चौबे) (Judicial Member)

RASTRA SAMVARDHAN SAMITI JHARKHAND,RANCHI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PATNA., RANCHI

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)