← All Benches

ITAT Patna Bench

3,036 judgments

SUDAMA MAHTO,PATNA vs ITO WARD 6(2), PATNA, PATNA

ITA 370/PAT/2024[2016-17]Status: Disposed3/4/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SIDHESHWAR PRASAD VERMA,SASARAM vs ITO, WARD- 3 (4), SASARAM

ITA 83/PAT/2023[2014-15]Status: Disposed3/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SIDHI WELFARE SOCIETY,PATNA vs CIT EXEMPTION, PATNA

ITA 341/PAT/2023[2023-24]Status: Disposed3/4/2025AY 2023-24

SIDHESHWAR PRASAD VERMA,SASARAM vs PR. CIT-1, PATNA

ITA 95/PAT/2019[2014-15]Status: Disposed3/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

KASHYAP CONSTRUCTIONS & DEVELOPERS,PATNA vs ACIT, CIR-4, PATNA, PATNA

ITA 716/PAT/2024[2015-16]Status: Disposed2/4/2025AY 2015-16

THE MOTIHARI CENTRAL COOPERATIVE BANK LTDOVE BNA,MOTIHARI vs ACIT, CIR-1, MUZAFFARPUR

ITA 557/PAT/2024[2015-16]Status: Disposed2/4/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHARAN COMPLEX PVT. LTD,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 9/PAT/2023[2014-15]Status: Disposed2/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHARAN COMPLEX PVT. LTD,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 8/PAT/2023[2013-14]Status: Disposed2/4/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHARAN COMPLEX PVT. LTD,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 7/PAT/2023[2012-13]Status: Disposed2/4/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHARAN COMPLEX PVT. LTD,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 6/PAT/2023[2011-12]Status: Disposed2/4/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHARAN COMPLEX PVT. LTD,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 5/PAT/2023[2010-11]Status: Disposed2/4/2025AY 2010-11

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHARAN COMPLEX PVT. LTD,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 11/PAT/2023[2016-17]Status: Disposed2/4/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHARAN COMPLEX PVT. LTD,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 10/PAT/2023[2015-16]Status: Disposed2/4/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BHAGWAN LAL JHA,PATNA vs DCIT, CENTRAL CIRCLE-2, PATNA

ITA 496/PAT/2022[2005-06]Status: Disposed2/4/2025AY 2005-06

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ST JOHNS SOCIETY FOR EDUCATION,PATNA vs INCOME TAX OFFICER, EXEMPTION WARD, PATNA

ITA 669/PAT/2024[2023-24]Status: Disposed1/4/2025AY 2023-24

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SONU SINGH,ROHTAS vs ITO, SASARAM

ITA 660/PAT/2024[2014-15]Status: Disposed1/4/2025AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SONU SINGH,ROHTAS vs ITO, SASARAM

ITA 659/PAT/2024[2014-15]Status: Disposed1/4/2025AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SANJU DEVI,BHAGALPUR vs CIT, BHAGALPUR

ITA 656/PAT/2024[2017-18]Status: Disposed1/4/2025AY 2017-18

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SHARAD SINHA,LACKNOW vs AO,NFAC, DELHI

ITA 506/PAT/2024[2016-17]Status: Disposed1/4/2025AY 2016-17

AJAY KUMAR,PATNA vs ITO WARD 4(1), PATNA

ITA 428/PAT/2024[2017-18]Status: Disposed1/4/2025AY 2017-18