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ITAT Patna Bench

3,036 judgments

DAKSHIN BIHAR GRAMIN BANK, CHANDRADEEP BRANCH,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 531/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

the Bench that the assessee may be allowed to withdraw these appeals.

DAKSHIN BIHAR GRAMIN BANK,PATNA vs CPC, TDS, GHAZIABAD

ITA 530/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

DAKSHIN BIHAR GRAMIN BANK,PATNA vs CPC, TDS, , GHAZIABAD

ITA 529/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

the Bench that the assessee may be allowed to withdraw these appeals.

DAKSHIN BIHAR GRAMIN BANK,PATNA vs CPC, TDS, GHAZIABAD

ITA 528/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

DAKSHIN BIHAR GRAMIN BANK, JHAJHA BRANCH,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 527/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

DAKSHIN BIHAR GRAMIN BANK, CHAKAI BRANCH,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD

ITA 526/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

DAKSHINBIHAR GRAMIN BANK,PATNA vs CPC, TDS, GHAZIABAD

ITA 525/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

the Bench that the assessee may be allowed to withdraw these appeals.

DAKSHIN BIHAR GRAMIN BANK,PATNA vs CPC, TDS, GHAZIABAD

ITA 524/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

DAKSHIN BIHAR GRAMIN BANK, MANANPUR BRANCH,PATNA vs ACIT, CPC, TDS, GHAZIABAD

ITA 523/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

the Bench that the assessee may be allowed to withdraw these appeals.

DAKSHIN BIHAR GRAMIN BANK,PATNA vs CPC,TDS, GHAZIABAD

ITA 522/PAT/2024[2013-14]Status: Disposed22/4/2025AY 2013-14

PRASHANT PACKAGING PVT.LTD,PATNA vs DCIT/ACIT, CIR-2, PATNA, PATNA

ITA 644/PAT/2024[2018-19]Status: Disposed21/4/2025AY 2018-19

MAMEREJ CONSTRUCTION PRIVATE LIMITED,BHARDUA, CHENARI vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 3 GAYA, GAYA

ITA 633/PAT/2024[2015-2016]Status: Disposed21/4/2025AY 2015-2016

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MAMEREJ CONSTRUCTION PRIVATE LIMITED,BHARDUA, CHENARI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3, GAYA, GAYA

ITA 632/PAT/2024[2014-2015]Status: Disposed21/4/2025AY 2014-2015

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MAMEREJ CONSTRUCTION PRIVATE LIMITED,CHENARI, SASARAM vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3, GAYA, GAYA

ITA 631/PAT/2024[2013-2014]Status: Disposed21/4/2025AY 2013-2014

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

RAVI NANDAN KR. SINHA vs DCIT,

ITA 171/PAT/2014[1995-96]Status: Disposed21/4/2025AY 1995-96

Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

RAV INANDAN KR.SINHA vs DCIT,

ITA 168/PAT/2014[1992-93]Status: Disposed21/4/2025AY 1992-93

Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

RAVI NANDAN KR. SINHA,PATNA vs DCIT, C.CIRCLE-5, PATNA

ITA 256/PAT/2006[91-92]Status: Disposed21/4/2025

Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

RAVI NANDAN KR. SINHA,PATNA vs DCIT, C.CIRCLE-5, PATNA

ITA 249/PAT/2006[1992-93]Status: Disposed21/4/2025AY 1992-93

Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

SHIVJEE KUMAR,PATNA vs PTN-C-(24)(1), PATNA

ITA 25/PAT/2025[2015-16]Status: Disposed16/4/2025AY 2015-16

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

INDRADEO YADAV,KANDI NAWADA vs INCOME TAX OFFICER, RAI KASHI NATH MORE

ITA 654/PAT/2024[2018-19]Status: Disposed16/4/2025AY 2018-19

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)