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Facts
Three appeals were preferred by separate assessees against the order of the Commissioner of Income Tax (Exemption)-Patna for AY 2025-26. At the time of hearing, the assessee's counsel requested to withdraw the appeals.
Held
The Bench accepted the request of the assessees and allowed the withdrawal of the appeals. The appeals were dismissed as withdrawn on technical grounds.
Key Issues
Whether the appeals can be dismissed as withdrawn upon request by the assessee's counsel.
Sections Cited
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Income Tax Appellate Tribunal, “DB” BENCH: PATNA
Before: Shri Rajesh Kumar& Shri Pradip Kumar Choubey]
2 I.T..A. Nos. 666, 667 & 668/Pat/2024 Assessment Year: 2025-26 Rastra Samvardhan Samity & Ors. Date of Hearing / सुनवाई 27.03.2025 क� �त�थ Date of Pronouncement/ .04.2025 आदेश उ�घोषणा क� �त�थ For the assessee / None (withdrawal application submitted) �नधा�रती क� ओर से For the revenue / राज�व Smt. Rinku Singh, CIT DR क� ओर से ORDER / आदेश Per Pradip Kumar Choubey, JM: These are the appeals preferred by the separate assessee against the order of Commissioner of Income Tax (Exemption)-Patna (hereinafter referred to as the Ld. CIT( E)] for AY 2025-26.
At the time of hearing, a letter dated 20.03.2025 was placed before us from the assessee’s Counsel requesting the Bench to allow the withdrawal the appeal. Accordingly accepting the request of the assesse, we dismiss the appeals as withdrawn. In the result, all the appeals filed by the different assessee are dismissed as withdrawn on technical ground. Order is pronounced in the open court on 3rd April, 2025 Sd/- Sd/- (Rajesh Kumar /राजेश कुमार) (Pradip Kumar Choubey /�द�प कुमार चौबे) Accountant Member/लेखा सद�य Judicial Member/�या�यक सद�य Dated: 3rd April, 2025 SM, Sr. PS
3 I.T..A. Nos. 666, 667 & 668/Pat/2024 Assessment Year: 2025-26 Rastra Samvardhan Samity & Ors.
Copy of the order forwarded to:
1. 1. Appellant- i) Rastra Samvardhn Samity, Village-Shriniketan, P.O-Niwaranpur- 834002 ii) Vidya Bharati Karyakarta Kalyan Nyas, Vanachal Shiksha Samity, Shukla Colony, Hinoo Doranda, Ranchi-834002 iii) Ankur Rural and Tribal Development Society, C/o, R .K. Bittu, Betar Kendra, Niwaranpur, P.O & P.S Doranda, Ranchi-834002.
2. Respondent – CIT(E ), Patna 3. DR, Patna Bench, Patna