← All Benches
ITAT Patna Bench
3,025 judgments
K B TECHNIC PVT. LTD,PATNA vs DC/ACIT. COR-2, PATNA, PATNA
ITA 54/PAT/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
THE SAMASTIPUR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,SAMASTIPUR vs DEPUTY COMMISSIONER, DARBHANGA
ITA 444/PAT/2025[2017-2018]Status: Disposed28/11/2025AY 2017-2018
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
THE SAMASTIPUR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,SAMASTIPUR vs DEPUTY COMMISSIONER, DARBHANGA
ITA 443/PAT/2025[2015-2016]Status: Disposed28/11/2025AY 2015-2016
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
THE SAMASTIPUR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,SAMASTIPUR vs DEPUTY COMMISSIONER, DARBHANGA
ITA 442/PAT/2025[2011-2012]Status: Disposed28/11/2025AY 2011-2012
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
THE SAMASTIPUR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,SAMASTIPUR vs DEPUTY COMMISSIONER, DARBHANGA
ITA 441/PAT/2025[2009-10]Status: Disposed28/11/2025AY 2009-10
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
SANJAY KUMAR SINHA,SAMASTIPUR vs ITO, WARD- 3 (3), SAMASTIPUR
ITA 435/PAT/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
RUDRA AUTOMOTIVES PVT. LTD.,MUZAFFARPUR vs ASSESSMENT UNIT, MUZAFFARPUR
ITA 423/PAT/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
YASHWANT KUMAR,SAMASTIPUR vs ACIT, CIRCLE 58 (1), DELHI
ITA 420/PAT/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
ANUJ KUMAR,NALANDA vs ITO, WARD- 2 (3), BIHARSHARIF
ITA 418/PAT/2025[2012-13]Status: Disposed28/11/2025AY 2012-13
ANUJ KUMAR,NALANDA vs ITO, WARD 2 (3), BIHARSHARIF
ITA 417/PAT/2025[2011-12]Status: Disposed28/11/2025AY 2011-12
MATA LALTI DEVI FOUNDATION,ARA vs ITO, WARD- 1 (4), ARA
ITA 411/PAT/2025[2021-22]Status: Disposed28/11/2025AY 2021-22
PODDAR TILES EDUCATIONAL & CULTURAL TRUST,PATNA vs CIT (EXEMPTION), PATNA
ITA 397/PAT/2025[2026-27]Status: Disposed28/11/2025AY 2026-27
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
URMILA PAL,BHOJPUR vs ASSESSMENT UNIT INCOME-TAX DEPARTMENT , PATNA
ITA 396/PAT/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
SUBODH SAO ,NALANDA vs ASSESSMENT UNIT INCOME TAX DEPARTMENT , PATNA
ITA 381/PAT/2025[2021-22]Status: Disposed28/11/2025AY 2021-22
SONELAL HEMBRUM,PATNA vs ITO,WARD 6(1), PATNA, PATNA
ITA 379/PAT/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
KAYAKALP FOUNDATION,PATNA vs CIT ( EXEMPTION), PATNA
ITA 377/PAT/2025[2025-26]Status: Disposed28/11/2025AY 2025-26
KAYAKALP FOUNDATION,PATNA vs CIT (EXEMTION), PATNA
ITA 376/PAT/2025[2025-26]Status: Disposed28/11/2025AY 2025-26
ZA ISLAMIA PG COLLEGE,SIWAN vs ITO, WARD- 2 (3), SIWAN
ITA 370/PAT/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST,PATNA vs DCIT, CENTRAL CIRCLE-2, PATNA
ITA 347/PAT/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST ,PATNA vs DCIT, CENTRAL CIRCLE-2,PATNA , PATNA
ITA 346/PAT/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
