← All Benches
ITAT Patna Bench
3,035 judgments
MATA LALTI DEVI FOUNDATION,ARA vs ITO, WARD- 1 (4), ARA
ITA 411/PAT/2025[2021-22]Status: Disposed28/11/2025AY 2021-22
PODDAR TILES EDUCATIONAL & CULTURAL TRUST,PATNA vs CIT (EXEMPTION), PATNA
ITA 397/PAT/2025[2026-27]Status: Disposed28/11/2025AY 2026-27
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
URMILA PAL,BHOJPUR vs ASSESSMENT UNIT INCOME-TAX DEPARTMENT , PATNA
ITA 396/PAT/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
SUBODH SAO ,NALANDA vs ASSESSMENT UNIT INCOME TAX DEPARTMENT , PATNA
ITA 381/PAT/2025[2021-22]Status: Disposed28/11/2025AY 2021-22
SONELAL HEMBRUM,PATNA vs ITO,WARD 6(1), PATNA, PATNA
ITA 379/PAT/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
KAYAKALP FOUNDATION,PATNA vs CIT ( EXEMPTION), PATNA
ITA 377/PAT/2025[2025-26]Status: Disposed28/11/2025AY 2025-26
KAYAKALP FOUNDATION,PATNA vs CIT (EXEMTION), PATNA
ITA 376/PAT/2025[2025-26]Status: Disposed28/11/2025AY 2025-26
ZA ISLAMIA PG COLLEGE,SIWAN vs ITO, WARD- 2 (3), SIWAN
ITA 370/PAT/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST,PATNA vs DCIT, CENTRAL CIRCLE-2, PATNA
ITA 347/PAT/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST ,PATNA vs DCIT, CENTRAL CIRCLE-2,PATNA , PATNA
ITA 346/PAT/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST ,PATNA vs DCIT,CENTRAL CIRCLE-2, PATNA , PATNA
ITA 345/PAT/2025[2013-14]Status: Disposed28/11/2025AY 2013-14
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
SURENDRA KUMAR ,PATNA vs ITO WARD4(1), PATNA, PATNA
ITA 342/PAT/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
ARBIND KUMAR,PATNA vs ITO, WARD- 4 (1), PATNA
ITA 293/PAT/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
MAHENDRA PRASAD,BUXAR vs ITO, WARD- 1 (5), BUXAR
ITA 292/PAT/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
UMAR HAYAT,SAHARSA vs ITO WARD 3(4), SAHARSA
ITA 254/PAT/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
RETESH KUMAR L/H LATE MUNNI PRASAD,PATNA vs ITO WARD- 5 (1), PATNA
ITA 251/PAT/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
RAMESHWARAM RICE MILLS PRIVATE LIMITED,PATNA vs ASST COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, PATNA
ITA 248/PAT/2025[2018-2019]Status: Disposed28/11/2025AY 2018-2019
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
DCIT, CIRCLE 4, PATNA, DAKBANGLOW CHAURAHA PATNA vs SHIVENDRA KUMAR SHAHI, SHEIKHPURA PATNA
ITA 229/PAT/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
NIRUPAMA KUMARI,PURNIA vs DCIT/ACIT, CENTRAL CIRCLE-1, PATNA
ITA 224/PAT/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
NIRUPAMA KUMARI,PURNIA vs DCIT/ACIT, CENTRAL CIRCLE-1, PATNA
ITA 223/PAT/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
