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ITAT Patna Bench

3,035 judgments

SUNIL KUMAR ,LAKHISARAI vs ITO,WARD 2(5), LAKHISARI , LAKHISARAI

ITA 473/PAT/2025[2019-20]Status: Disposed18/12/2025AY 2019-20

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SUNIL KUMAR ,LAKHISARAI vs ITO,WARD 2(5), LAKHISARAI, LAKHISARAI

ITA 472/PAT/2025[2019-20]Status: Disposed18/12/2025AY 2019-20

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

HEALING TOUCH HOSPITAL ,GAYA vs DCIT,CENTRAL CIRCLE-1,PATNA , PATNA

ITA 471/PAT/2025[2019-20]Status: Disposed18/12/2025AY 2019-20

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MOHAMMAD SAIDULLAH,EAST CHAMPARAN vs ITO, WARD- 1 (3), MOTIHARI

ITA 245/PAT/2025[2017-18]Status: Disposed10/12/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

DHARMAVIR KUMAR,PATNA vs DC/AC CIRCLE 4, PATNA

ITA 70/PAT/2025[2016-17]Status: Heard9/12/2025AY 2016-17

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

KRISHNA MOHAN ,PATNA vs ACIT, CIRCLE-14, PATNA , PATNA

ITA 476/PAT/2025[2017-18]Status: Heard9/12/2025AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SARVAJANIK EDUCATION AND WELFARE SOCIETY,GUGULDIH vs COMMISSIONER OF IMCOME TAX (EXEMPTION), PATNA

ITA 44/PAT/2025[Na-N]Status: Disposed9/12/2025

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BINDESHWARI LAL MAHTO,KATIHAR vs NFAC, DELHI

ITA 349/PAT/2025[2015-16]Status: Disposed9/12/2025AY 2015-16

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD,PATNA vs DCIT/ACIT CIRCLE-2, PATNA

ITA 271/PAT/2025[2017-18]Status: Heard9/12/2025AY 2017-18

MANGALAM SAREES,ROHTAS vs INCOME TAX OFFICER, WARD- 3 (4), SASARAM

ITA 208/PAT/2025[2019-20]Status: Heard9/12/2025AY 2019-20

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

M/S PSP TRADING PVT LTD,PATNA vs ITO, WARD- 2 (1), PATNA

ITA 121/PAT/2025[2018-19]Status: Heard9/12/2025AY 2018-19

MANTI DEVI,AURANGABAD vs ASSESMENT UNIT, NFAC, ITO WARD- 3 (4), SASARAM

ITA 572/PAT/2024[2022-23]Status: Heard9/12/2025AY 2022-23

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SHRI HARIOM JEE RICE MILL,ROHTAS vs ACIT,CENTRALCIRCLE-1, PATNA

ITA 72/PAT/2023[2018-19]Status: Heard9/12/2025AY 2018-19

ACIT, CENTRAL CIRCLE-3, PATNA, PATNA vs SMT. SIPRA GUPTA, PATNA

ITA 71/PAT/2023[2017-18]Status: Heard9/12/2025AY 2017-18

ACIT, CENTRAL CIRCLE-2, PATNA vs M/S GAURAV RICE & FOOD PROCESSING PVT LTD, PATNA

ITA 16/PAT/2021[2016-17]Status: Heard9/12/2025AY 2016-17

DCIT, CIRCLE-1, MUZAFFARPUR vs M/S ASHA REALTY DEVELOPERS PVT LTD, MUZAFFARPUR

ITA 10/PAT/2021[2015-16]Status: Heard9/12/2025AY 2015-16

SAMASTIPUR KSHETRIYA GRAMIN BANK,PATNA vs DCIT, CIRCLE-3, DARBHANGA

ITA 34/PAT/2019[2012-13]Status: Heard9/12/2025AY 2012-13

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SAMASTIPUR KSHETRIYA GRAMIN BANK,PATNA vs DCIT, CIRCLE-3, DARBHANGA

ITA 33/PAT/2019[2011-12]Status: Heard9/12/2025AY 2011-12

ACIT, CIRCLE-2, PATNA vs SHREE NANAK FERRO ALLOYS PVT LTD, JAMSHEDPUR

ITA 249/PAT/2019[2013-14]Status: Heard9/12/2025AY 2013-14

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

GHANSHYAM PRASAD GUPTA,MUZAFFARPUR vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR

ITA 152/PAT/2019[2013-14]Status: Disposed9/12/2025AY 2013-14