ITAT Patna Bench
3,035 judgments
VAISHAL PATLIPUTRA DUGDH UTPADAK SAHKARI SANGH LIMITED,PATNA vs ASSESSMENT UNIT, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VAISHAL PATLIPUTRA DUGDH UTPADAK SAHKARI SANGH LIMITED,PATNA vs ASSESSMENT UNIT, NFAC, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BHOLA PRASAD,GAYA vs INCOME TAX OFFICER, GAYA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BIRJU KUMAR,PATNA vs ITO, WARD- 4 (1), PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SANDDEP TIWARI,WEST CHAMPARAN vs ITO WARD 1(5), BETTIAH, WEST CHAMPARAN
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJESH KUMAR SAH,MUZAFFARPUR vs ITO, WARD- 1 (1), MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MAULANA AZAD COLLEGE OF ENGINEERING AND TECHNOLOGY ,PATNA vs ITO EXEMPTION, WARD-1, PATNA , PATNA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
GANESH RAM DOKANIA,BANKA vs ACIT, CIR-2, PATNA, PATNA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MAINSTREAM SCHOOL FOR AUTISM & SPECIAL CARE FOUNDATION,PATNA vs CIT (EXEMPTION), PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MAINSTREAM SCHOOL FOR AUTISM & SPECIAL CARE FOUNDATION,PATNA vs CIT (EXEMPTION), PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
METTA BUDDHA TRUST,BODHGAYA vs INCOME TAX OFFICER, EXEMPTION WARD 1, PATNA, PATNA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
ARVIND KUMAR RUNGTA,BHAGALPUR vs THE INCOME TAX OFFICER WARD 1(1), BHAGALPUR, BIHAR
SITARAM SULTANIA,PATNA vs DCIT/ACIT, CIR-6, PATNA, PATNA
SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI RAJESH KUMAR (Accountant Member)
SANOJ KUMAR SINGH ,HAJIPUR vs ITO, WARD-1(3) , VAISHALI
SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI RAJESH KUMAR (Accountant Member)
ASHISH RANJAN,DARBHANGA vs INCOME TAX OFFICER, DARBHANGA
SHIV KUMAR,PATNA BIHAR vs DC/AC CIRCLE 4 PATNA, PATNA BIHAR
SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHIV KUMAR,PATNA, BIHAR vs DC/AC CIRCLE 4 PATNA, LOK NAYAK BHAWAN PATNA BIHAR
SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
ADHIN AJAB LAL MANJHI CHILDREN S EDUCATIONAL SOCIETY,KATIHAR vs ITO EXEMPTION WARD BGL, BHAGALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
RAJ KUMAR SINGH ,PATNA vs ITO,WARD-6(4),PATNA , PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SHRI SHAH AFROZE HOSSAIN,BHAGALPUR vs DY. CIT, CENT, CIR-2, PATNA, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
