ITAT Patna Bench
3,035 judgments
SAMMAN FOUNDATION ,GUJRAT vs CIT(EXEMPTION), PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAMMAN FOUDATION ,GUJRAT vs CIT(EXEMPTION),PATNA , PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RAKESH KUMAR SINGH,PATNA vs ITO WARD 5(1), PATNA, PATNA
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER SHRI SONJOY SARMA (Judicial Member)
RAM BILASH SAH ,SUPAUL vs ITO, WARD-3(5), SAHARSA, SAHARSA
SHRI LAXMI PRASAD SAHU (Accountant Member)
SHIYA SHARAN ROY,PATNA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI LAXMI PRASAD SAHU (Accountant Member)
KALAWATI ENTERPRISES PRIVATE LIMITED,PATNA vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SHRI L.P. SAHU (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
LAL BABU PRASAD,SIWAN vs ACIT, CIRCLE-2, MUZAFFARPUR
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER SHRI SONJOY SARMA (Judicial Member)
CHANCHAL KUMAR,PATNA vs ITO, WARD- 6 (4), PATNA
Shri Laxmi Prasad Sahu (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SIS LIMITED,PATNA vs ACIT, DELHI
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER SHRI SONJOY SARMA (Judicial Member)
NAVYUG NIRMAN SHAIKSHANIK SANSTHAN ,PATNA vs ACIT, CIRCLE-1, PATNA, PATNA
Shri Laxmi Prasad Sahu (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SUNIL KUMAR SINGH,PATNA vs ITO, WARD- 6 (1), PATNA
the sale of immovable properties on which long term capital gain was derived.
JOHAR GADLY ALIAS ZOHAR MOHAMMAD BHAI THROUGH LEGAL HEIR RASHIDA GADLY,PATNA vs ACIT, CIRCLE-2, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MITHILESH PRASAD,MUZAFFARPUR vs ITO, WARD- 3 (3), SAMASTIPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MD QUAISAR PERWEZ,MARWA, BAISI vs INCOME TAX OFFICER, WARD 3(1), PURNEA , PURNEA
PLUTUS INFRASTRUCTURE LTD,PATNA vs ITO, WARD-2(2), PATNA, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
NIH SAHAY UTTHANSAMITI,MADHUBANI vs INCOME-TAX OFFICER (EXEMPTION), MUZAFFARPUR
REKHA GUPTA,MOTIHARI vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VIJAY KUMAR,SAMASTIPUR vs ITO, WARD 3 (3), SAMASTIPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VAISHAL PATLIPUTRA DUGDH UTPADAK SAHKARI SANGH LIMITED,PATNA vs ASSESSMENT UNIT, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VAISHAL PATLIPUTRA DUGDH UTPADAK SAHKARI SANGH LIMITED,PATNA vs ASSESSMENT UNIT, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)