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ITAT Patna Bench

3,025 judgments

PRABHANJAN KUMAR,AURANGABAD vs NATIONAL FACELESS APPEAL CENTRE, PATNA

ITA 648/PAT/2024[2019-20]Status: Disposed20/4/2026AY 2019-20

PRAVEEN KUMAR MURARKA,MADHUBANI vs ITO, WARD- 3 (5), MADHUBANI

ITA 363/PAT/2025[2017-18]Status: Disposed17/4/2026AY 2017-18

RAM KISHOR MANDAL,BIHAR vs ITO WARD 3(2), BIHAR

ITA 98/PAT/2025[2017-18]Status: Disposed15/4/2026AY 2017-18

RAM KISHOR MANDAL,BIHAR vs ITO WARD 3(2), BIHAR

ITA 95/PAT/2025[2017-18]Status: Disposed15/4/2026AY 2017-18

BHAVANI DEVELOPERS,NAGPUR vs ITO WARD 1(1), NAGPUR

ITA 96/NAG/2026[2011-2012]Status: Disposed13/4/2026AY 2011-2012

DINESH JANARDHAN AWACHAT ,YAVATMAL vs ITO WARD -1 YAVATMAL , YAVATMAL

ITA 94/NAG/2026[2017-18]Status: Disposed13/4/2026AY 2017-18

AAI JAGDAMBA GRAMIN SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs ITO WARD 3(4), NAGPUR, NAGPUR

ITA 89/NAG/2026[2017-18]Status: Disposed13/4/2026AY 2017-18

DCIT, CIRCLE-3(1), VISAKHAPATNAM vs MYTHRI INFRA, VISAKHAPATNAM

ITA 324/VIZ/2025[2020-21]Status: Disposed10/4/2026AY 2020-21

MEENA GUPTA,PATNA, BIHAR vs ITO, LOK NAYAK BHAWAN

ITA 506/PAT/2025[2016-17]Status: Disposed27/3/2026AY 2016-17

YUGAL KISHORE BARNWAL,PATNA vs ITO WARD-6(5) PATNA (BIHAR), PATNA

ITA 563/PAT/2025[2017-18]Status: Disposed26/3/2026AY 2017-18

INCOME TAX OFFICER, PATNA vs R V ENTERPRISES, PATNA

ITA 486/PAT/2025[2017-18]Status: Disposed26/3/2026AY 2017-18

NUTAN RAI,PATNA vs INCOME TAX OFFICER, WARD- 5(3), PATNA

ITA 236/PAT/2025[2012-13]Status: Disposed6/3/2026AY 2012-13

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ARUN KUMAR ,JEHANABAD vs NFAC , NEW DELHI

ITA 502/PAT/2025[2015-16]Status: Disposed5/3/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PATNA vs PATNA IRON PVT. LTD., PATNA

ITA 373/PAT/2025[2020-21]Status: Disposed26/2/2026AY 2020-21

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

MOHAMMAD NAZIM AHMAD,NALANDA vs ITO, WARD-2(3), BIHARSHARIFF, BIHARSHARIFF

ITA 371/PAT/2025[2017-18]Status: Disposed26/2/2026AY 2017-18

PATNA IRON PVT. LTD.,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA

ITA 332/PAT/2025[2020-21]Status: Disposed26/2/2026AY 2020-21

JAINAM ORNAMENT PRIVATE LIMITED,GAYA vs INCOME TAX OFFICER, GAYA

ITA 284/PAT/2025[2017-18]Status: Disposed26/2/2026AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SUSHIL KUMAR KANODIA,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA

ITA 237/PAT/2025[2017-18]Status: Disposed26/2/2026AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

ITO, WARD-2(1), BEGUSARAI, BEGUSARAI vs MANISH KUMAR MOTANI, KHAGARIA, BIHAR

ITA 442/PAT/2024[2017-18]Status: Disposed26/2/2026AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

DCIT, CIRCLE-1, MUZAFFARPUR vs M/S UTTAR BIHAR GRAMIN BANK, MUZAFFARPUR

ITA 30/PAT/2021[2014-15]Status: Disposed25/2/2026AY 2014-15

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)