← All Benches

ITAT Patna Bench

3,025 judgments

SANJIT KUMAR,AURANGABAD vs ITO, WARD-3(3), AURANGABAD, AURANGABAD

ITA 102/PAT/2026[2015-16]Status: Disposed24/4/2026AY 2015-16

RAJU KUMAR YADAV ,PATNA vs INCOME TAX OFFICER WARD 6(4) PATNA , PATNA

ITA 588/PAT/2025[2016-17]Status: Disposed24/4/2026AY 2016-17

NARENDARA KUMAR,PATNA vs INCOME TAX OFFICER ITR WARD 5(1), PATNA, PATNA

ITA 99/PAT/2026[2018-2019]Status: Disposed22/4/2026AY 2018-2019

ABM DEVELPERS PRIVATE LIMITED,PATNA vs INCOME TAX OFFICER, WARD 2(1), PATNA, PATNA

ITA 96/PAT/2026[2017-18]Status: Disposed22/4/2026AY 2017-18

GREEN KUMAR KESHRI,MUZAFFARPUR vs AC/DCIT , CENTRAL CIRCLE,MUZAFFARPUR

ITA 53/PAT/2026[2022-2023]Status: Disposed22/4/2026AY 2022-2023

ARSHAD MATLOOB ,GOPALGANG vs DC/AC CIRCLE-1, MUZAFFARPUR

ITA 111/PAT/2026[2015-16]Status: Disposed22/4/2026AY 2015-16

ARSHAD MATLOOB ,GOPALGNAJ vs DC/AC CIRCLE-1, MUZAFFARPUR

ITA 110/PAT/2026[2013-14]Status: Disposed22/4/2026AY 2013-14

ARSHAD MATLOOB ,GOPALGANJ vs DC/AC CIRCLE -1 , MUZAFFARPUR

ITA 109/PAT/2026[2012-13]Status: Disposed22/4/2026AY 2012-13

ARSHAD MATLOOB ,GOPALGANJ vs DC/AC CIRCLE -1, MUZAFFARPUR

ITA 108/PAT/2026[2011-12]Status: Disposed22/4/2026AY 2011-12

ARSHAD MATLOOB ,GOPALGANJ vs DC/AC CIRCLE- 1, MUZAFFARPUR

ITA 107/PAT/2026[2010-11]Status: Disposed22/4/2026AY 2010-11

ARSHAD MATLOOB ,GOPALGANJ vs DC/AC CIRCLE 1, MUZAFFARPUR

ITA 106/PAT/2026[2009-10]Status: Disposed22/4/2026AY 2009-10

NARENDARA KUMAR,PATNA vs INCOME TAX OFFICER ITR WARD 5(1), PATNA, PATNA

ITA 101/PAT/2026[2020-2021]Status: Disposed22/4/2026AY 2020-2021

NARENDARA KUMAR,PATNA vs INCOME TAX OFFICER ITR WARD 5(1), PATNA, PATNA

ITA 100/PAT/2026[2019-2020]Status: Disposed22/4/2026AY 2019-2020

KISHORI THAKUR,MADHUBANI vs ITO, WARD- 3(6), MADHUBANI, MADHUBANI

ITA 589/PAT/2025[2015-16]Status: Disposed22/4/2026AY 2015-16

DIVINE LIGHT FOUNDATION,PATNA vs COMMISSIONER OF INCOME TAX, EXEMPTION, PATNA, PATNA

ITA 521/PAT/2025[2025-26]Status: Disposed22/4/2026AY 2025-26

DIVINE LIGHT FOUNDATION,PATNA vs COMMISSIONER OF INCOME TAX, EXEMPTION, PATNA, PATNA

ITA 520/PAT/2025[2025-26]Status: Disposed22/4/2026AY 2025-26

DAYA SEWA FOUNDATION,MARHAURA , SARAN (CHHAPRA) vs ITO EXEMPTION WARD MZF, MUZAFFARPUR

ITA 313/PAT/2025[2018-19]Status: Disposed22/4/2026AY 2018-19

DCIT, CENTRAL CIRCLE - 2(1), NAGPUR vs KHARE AND TARKUNDE INFRASTRUCTURE PRIVATE LIMITED, NAGPUR

ITA 279/NAG/2025[2016-17]Status: Disposed21/4/2026AY 2016-17

UDAYKUMAR VYAS,NAGPUR vs ITO WARD 1 (5), BSNL RTTC BUILDING

ITA 262/NAG/2025[2013-14]Status: Disposed21/4/2026AY 2013-14

JOINT COMMISSIONER OF INCOME TAX (IN-SITU), PATNA vs PAWAN KUMAR KHEMKA, PATNA

ITA 112/PAT/2025[2018-19]Status: Disposed20/4/2026AY 2018-19