← All Benches

ITAT Patna Bench

3,035 judgments

INCOME TAX OFFICER, PATNA vs R V ENTERPRISES, PATNA

ITA 486/PAT/2025[2017-18]Status: Disposed26/3/2026AY 2017-18

NUTAN RAI,PATNA vs INCOME TAX OFFICER, WARD- 5(3), PATNA

ITA 236/PAT/2025[2012-13]Status: Disposed6/3/2026AY 2012-13

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ARUN KUMAR ,JEHANABAD vs NFAC , NEW DELHI

ITA 502/PAT/2025[2015-16]Status: Disposed5/3/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PATNA vs PATNA IRON PVT. LTD., PATNA

ITA 373/PAT/2025[2020-21]Status: Disposed26/2/2026AY 2020-21

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

MOHAMMAD NAZIM AHMAD,NALANDA vs ITO, WARD-2(3), BIHARSHARIFF, BIHARSHARIFF

ITA 371/PAT/2025[2017-18]Status: Disposed26/2/2026AY 2017-18

PATNA IRON PVT. LTD.,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA

ITA 332/PAT/2025[2020-21]Status: Disposed26/2/2026AY 2020-21

JAINAM ORNAMENT PRIVATE LIMITED,GAYA vs INCOME TAX OFFICER, GAYA

ITA 284/PAT/2025[2017-18]Status: Disposed26/2/2026AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SUSHIL KUMAR KANODIA,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA

ITA 237/PAT/2025[2017-18]Status: Disposed26/2/2026AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

ITO, WARD-2(1), BEGUSARAI, BEGUSARAI vs MANISH KUMAR MOTANI, KHAGARIA, BIHAR

ITA 442/PAT/2024[2017-18]Status: Disposed26/2/2026AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

DCIT, CIRCLE-1, MUZAFFARPUR vs M/S UTTAR BIHAR GRAMIN BANK, MUZAFFARPUR

ITA 30/PAT/2021[2014-15]Status: Disposed25/2/2026AY 2014-15

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ITO, W-1(3), VAISHALI, HAJIPUR vs SHIV SHARAN SINGH, HAJIPUR

ITA 524/PAT/2025[2014]Status: Disposed24/2/2026

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

OOSMANIA TRUST,MUZAFFARPUR vs CIT (E), PATNA, PATNA

ITA 519/PAT/2025[2025-26]Status: Disposed24/2/2026AY 2025-26

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

KAMLA DEVI JAYDAYAL JAIN PRIVATE LIMITED,MUZAFFARPUR vs ASSISTANT COMMISIONER OF INCOME TAX, MUZAFFARPUR

ITA 19/PAT/2025[2016-17]Status: Disposed24/2/2026AY 2016-17

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

JOINT COMMISSIONER INCOME-TAX(IN-SITU), CIRCLE-1, PATNA, PATNA vs NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED, PATNA

ITA 99/PAT/2025[2013-14]Status: Disposed23/2/2026AY 2013-14

VINOD YADAV,PATNA vs ITO, WARD- 6 (3), PATNA

ITA 398/PAT/2025[2014-15]Status: Disposed23/2/2026AY 2014-15

ARYAN FLAVOURS,NOIDA vs DC/AC CIRCLE-1, MUZAFFARPUR

ITA 369/PAT/2025[2018-19]Status: Disposed23/2/2026AY 2018-19

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1, PATNA, PATNA vs NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED, PATNA

ITA 234/PAT/2025[2017-18]Status: Disposed23/2/2026AY 2017-18

SHRI DUVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

JCIT(IN-SITU), CIRCLE-1, PATNA., PATNA vs NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED, PATNA

ITA 140/PAT/2025[2015-16]Status: Disposed23/2/2026AY 2015-16

HARI NARAYAN GUPTA (HUF),PATNA vs ITO, WARD- 6 (5), PATNA

ITA 384/PAT/2024[2011-12]Status: Disposed23/2/2026AY 2011-12

UMESH PRASAD SINGH,PATNA vs ACIT, CENTRAL CIRCLE-3, PATNA

ITA 482/PAT/2022[2007-08]Status: Disposed23/2/2026AY 2007-08