ITAT Panaji Bench

1,435 judgments

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ITA 41/PAN/2024[2018-19]Status: Disposed1/7/2025AY 2018-19

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |----|--------|-----------------|-----------|------------|-----| | 1 | 037/PAN/2024 | 2013-14 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | | | | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ITA 40/PAN/2024[2017-18]Status: Disposed1/7/2025AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 037/PAN/2024 | 2013-14 | | | | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances Assessee by: Mr BS Balachandran ['Ld.

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ITA 39/PAN/2024[2016-17]Status: Disposed1/7/2025AY 2016-17

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 037/PAN/2024 | 2013-14 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | | | | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances Assessee by: Mr BS Balachandran ['Ld.

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ITA 38/PAN/2024[2014-15]Status: Disposed1/7/2025AY 2014-15

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE , BELAGAVI

ITA 37/PAN/2024[2013-14]Status: Disposed1/7/2025AY 2013-14

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 037/PAN/2024 | 2013-14 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | | | | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances Assessee by: Mr BS Balachandran ['Ld.

LATE SHRI SURESH C ANGADI REPRESENTED BY LEGAL HEIR MRS MANGAL SURESH ANGADI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(2), BELAGAVI

ITA 67/PAN/2019[2015-16]Status: Disposed25/6/2025AY 2015-16

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

ITAT Panaji Bench

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE , BELAGAVI

NASALAPUR MAHILA PATTINA SAHAKARI SANGH NIYAMIT,RAIBAG vs INCOME TAX OFFICER, WARD - 4, BELAGAVI

MAHENDRA PURUSHOTTAM NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, PANAJI

STATE HEALTH SOCIETY GOA,PANAJI vs CIT (EXEMPTION), BANGALORE

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PATTO PLAZA vs ESTEEM INDUSTRIES PRIVATE LIMITED, PLOT

UDAY ANANT KAMAT,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), PANAJI

SHRI UDAY ANANT KAMAT,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI

UDAY ANANT KAMAT,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), PANAJI

UDAY ANANT KAMAT,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI

SHRI LAXMINARAYAN ALIAS BALAJI DEVASTHAN,BELGAUM vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

SMT VANDANA SAMEER MAJALI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(1), BELGAVI

LATE SHRI SURESH C ANGADI REPRESENTED BY LEGAL HEIR MRS MANGAL SURESH ANGADI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(2), BELAGAVI

OJAS SHASHIKANT KULKARNI,MARGAO vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU

BARDC BANK,BHATKAL vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

SUBHASH KHETMAL SHAH,NIPANI vs INCOME TAX OFFICER, WARD - 1, NIPANI

SHRI BASAVRAJ SHIVAPPA BHATE,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI