ITAT Panaji Bench

M/S TERACOM (P) LTD,PONDA vs THE JOINT COMMISSIONER OF INCOME TAX - 2, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

DEVI WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 027/PAN/2024 | 2013-14 | M/s Devi Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AACFD6572C | | 2 | 028/PAN/2024 | 2014-15 | | | | | 3 | 029/PAN/2024 | 2015-16 | | | | | 4 | 030/PAN/2024 | 2016-17 | | | | | 5 | 031/PAN/2024 | 2017-18 | | | | | 6 | 032/PAN/2024 | 2018-19 | | | | Appearances A

DEVI WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

DEVI WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |----|--------|-----------------|-----------|------------|-----| | 1 | 027/PAN/2024 | 2013-14 | M/s Devi Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AACFD6572C | | 2 | 028/PAN/2024 | 2014-15 | | | | | 3 | 029/PAN/2024 | 2015-16 | | | | | 4 | 030/PAN/2024 | 2016-17 | | | | | 5 | 031/PAN/2024 | 2017-18 | | | | | 6 | 032/P

DEVI WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 027/PAN/2024 | 2013-14 | M/s Devi Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AACFD6572C | | 2 | 028/PAN/2024 | 2014-15 | | | | | 3 | 029/PAN/2024 | 2015-16 | | | | | 4 | 030/PAN/2024 | 2016-17 | | | | | 5 | 031/PAN/2024 | 2017-18 | | | | | 6 | 032/PAN/2024 | 2018-19 | | | | Appearances A

DEVI WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 027/PAN/2024 | 2013-14 | M/s Devi Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AACFD6572C | | 2 | 028/PAN/2024 | 2014-15 | | | | | 3 | 029/PAN/2024 | 2015-16 | | | | | 4 | 030/PAN/2024 | 2016-17 | | | | | 5 | 031/PAN/2024 | 2017-18 | | | | | 6 | 032/PAN/2024 | 2018-19 | | | | Appearances A

DEVI WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

RICHA ROSY D'SOUZA,MARGAO vs INCOME TAX OFFICER, WARD - 2, MARGAO

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

RICHA ROSY D'SOUZA,MARGAO vs INCOME TAX OFFICER, WARD - 2, MARGAO

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MRS. RICHA ROSY D'SOUZA (L. R. OF LATE SHRI GEFFREY STEPHEN D'SOUZA),MARGAO vs ITO, INTERNATIONAL TAXATION WARD, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MRS RICHA ROSY D'SOUZA (L.R. OF LATE SHRI GEFFREY STEPHEN D'SOUZA),MARGAO vs ITO, INTERNATIONAL TAXATION WARD, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |----|--------|-----------------|-----------|------------|-----| | 1 | 037/PAN/2024 | 2013-14 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | | | | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 037/PAN/2024 | 2013-14 | | | | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances Assessee by: Mr BS Balachandran ['Ld.

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 037/PAN/2024 | 2013-14 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | | | | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances Assessee by: Mr BS Balachandran ['Ld.

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASHIRWAD WINES,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE , BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER | Sr | ITA No | Assessment Year | Appellant | Respondent | PAN | |---|---|---|---|---|---| | 1 | 037/PAN/2024 | 2013-14 | Ashirwad Wines | Dy. Commissioner of Income Tax, Central Circle, Belagavi. | AAJFA6623N | | 2 | 038/PAN/2024 | 2014-15 | | | | | 3 | 039/PAN/2024 | 2016-17 | | | | | 4 | 040/PAN/2024 | 2017-18 | | | | | 5 | 041/PAN/2024 | 2018-19 | | | | Appearances Assessee by: Mr BS Balachandran ['Ld.

NASALAPUR MAHILA PATTINA SAHAKARI SANGH NIYAMIT,RAIBAG vs INCOME TAX OFFICER, WARD - 4, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

MAHENDRA PURUSHOTTAM NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

STATE HEALTH SOCIETY GOA,PANAJI vs CIT (EXEMPTION), BANGALORE

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PATTO PLAZA vs ESTEEM INDUSTRIES PRIVATE LIMITED, PLOT