ITAT Panaji Bench
1,426 judgments
M/S HATTARAGI SHRI BASAVESHWAR CO OPERATIVE CREDIT SOCIETY LTD,HUKKERI vs ASSISTANT DIRECTOR OF INCOME TAX (ADIT), BENGALURU
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
THE BRAMHING MULTI PURPOSE CO-OP SOCIETYLTD,BELGAUM vs THE INCOME TAX OFFICER, WARD - 1(3), BELGAUM
GOA P W D STAFF CO OP CREDIT SOCIETY LIMITED,PANAJI vs INCOME TAX OFFICER, WARD-1(1) PANAJI GOA, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
THE SHREE DAIVADNYA URBAN COOPERATIVE CREDIT SOCIETY LIMITED,MAPUSA vs INCOME TAX OFFICER, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VIVIDODDHESH PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NI,SANIKOPPA vs THE INCOME TAX OFFICER, WARD - 1, BELAGAVI
the CIT(A), whereas the CIT(A) has considered the grounds of appeal, statement of facts and findings of the AO and has issued notices of hearing and since there was no compliance by the assessee to notices. Therefore the CIT(A) considering the information on record has confirmed the action of the A.O and dismissed the appeal. Aggrieved by the order of the CIT(A), the assessee has filed an appeal before the Hon'ble Tribunal.
THE ORGAON URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,MARCELA vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, INCOME TAX OFFICE, FEROJ KHIMJIBHAI COMPLEX, BELAGAVI vs S G COPPER PRODUCTS PVT LTD, VAZE GALLI, M VADGAON, BGM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
SRITHIK ISPAT PRIVATE LIMITED,GOA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1) PANAJI,GOA, PANAJI,GOA
Ld. NFAC on 17/01/2019 which was dismissed ex-parte for non-prosecution.
MAHADEVI YALLINGAPPA DALAVAYI,GOKAK vs INCOME TAX OFFICER WARD 1 GOKAK, GOKAK
the CIT(A), whereas the CIT(A) has considered the grounds of appeal, statement of facts, submissions of the assessee and findings of the AO but has sustained the action of the A.O and dismissed the assessee appeal. Aggrieved by the order of the CIT(A), the assessee has filed an appeal before the Hon'ble Tribunal.
LATE ANICETO ANACLETO PEREIRA L/S PALMIRA ISABELLA PEREIRA,MIRAMAR vs THE INCOME TAX OFFICER, WARD 1(4), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
APPAYYA KAVEERAPPA KOTTARSHETTY,BELGAUM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, BELAGAVI
SHIR PAVAN KUMAR GADALE (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
GUALA CLOSURES (INDIA) PVT. LTD.,PANAJI vs THE INCOME TAX OFFICER, WARD-1(1), PANAJI., PANAJI
VEERENDRA BASAVARAJ KOUJALAGI,BELAGAVI vs PCIT HUBBALLI, HUBBALLI
SHRI PAVANKUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SATISH NARAYAN TARALE,BELGAVI vs INTL.TAXATION WARD, PANAJI
the Dispute Resolution Panel-2, Bengaluru ['Ld. DRP']. The Ld. DRP vide its direction dt. 23/12/2024 accepted the assessee's substantial explanation vis-à- vis submission and restricted the additions only to ₹1,50,000/- against which assessee tendered inconsistent explanation on two occasions.5. Pursuant to such directions the Ld. AO vide order dt. 15/01/2025 made a solitary addition ₹1,50,000/- u/s 69A as unexplained money and brought same to tax u/s 115BBE of the Act vide final assessment
THE GOKAK & MUDALAGI TALUKA PRIMARY TEACHERS CO OP CREDIT SOCIETY LTD,GOKAK vs INCOME TAX OFFICER, GOKAK
the Ld. NFAC/CIT(A).
JOSE SALVADOR BEMVINDO FERNANDES,CUNCOLIM, GOA vs INCOME TAX OFFICER, W-1, MARGAO, GOA
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
APARNA ASHOK SAPRA,MAPUSA vs INCOME TAX OFFICER, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
ITO, INTERNATIONAL TAXATION, WARD - 1, PANAJI vs SMT RICHA ROSY D'SOUZA L/H LATE SHRI GEFFREY STEPHEN DESOUZA, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ASHOK APPAJI PATIL,BELGAUM vs INTL. TAXATION WARD, PANAJI, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
M/S TERACOM (P) LTD,PONDA vs THE JOINT COMMISSIONER OF INCOME TAX - 2, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)