ITAT Panaji Bench
1,426 judgments
NAVANIRMAN MULTIPURPOSE CO-OPERATIVE CREDIT SOCIETY LTD,BELAGAVI vs INCOME TAX OFFICER, WARD - 2, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KPTCL EMPLS CO-OP CR. SOC,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVESHWAR URBAN CO-OPERATIVE CREDIT SOCIETY LTD,MUDALAGI vs THE PRINCIPLE COMMISSIONER OF INCOME TAX, HUBLI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
M/S SHAAN MERCADORES,GOA vs INCOME TAX OFFICER WARD 1(4) PANAJI, GOA
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
THE DHANASHREE MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,BELGAUM vs THE PR. COMMISSIONER OF INCOME TAX, HUBLI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
M/S JINABAKUL FORGE PVT LTD,B K KANGRALI INDUSTRIAL AREA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE,1, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
BARDC BANK ,BHATKAL vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
V S DEMPO HOLDINGS PRIVATE LIMITED,PANAJI-GOA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE ONE
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
GURUNATH GUNDU GOJAGEKAR,BELAGAVI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KV SHETTY AND COMPANY,KUMTA vs INCOME TAX DEPARTMENT, TDS RANGE, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
KV SHETTY AND COMPANY,KUMTA vs INCOME TAX DEPARTMENT, TDS RANGE, PANAJI
the CIT(A), whereas the CIT(A) has considered the grounds of appeal, statement of facts and findings of the AO and has issued notices of hearing and since there was no compliance by the assessee to notices. Therefore the CIT(A) considering the information on record has confirmed the action of the A.O and dismissed the appeal. Aggrieved by the order of the CIT(A), the assessee has filed an appeal before the Hon'ble Tribunal.
KV SHETTY AND COMPANY,KUMTA vs INCOME TAX DEPARTMENT, TDS RANGE, PANAJI
the CIT(A), whereas the CIT(A) has considered the grounds of appeal, statement of facts and findings of the AO and has issued notices of hearing and since there was no compliance by the assessee to notices. Therefore the CIT(A) considering the information on record has confirmed the action of the A.O and dismissed the appeal. Aggrieved by the order of the CIT(A), the assessee has filed an appeal before the Hon'ble Tribunal.
KV SHETTY AND COMPANY,KUMTA vs INCOME TAX DEPARTMENT, TDS RANGE, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
KV SHETTY AND COMPANY,KUMTA vs INCOME TAX DEPARTMENT, TDS RANGE PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
KV SHETTY AND COMPANY,KUMTA vs INCOME TAX DEPARTMENT, TDS RANGE, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
KV SHETTY AND COMPANY,KUMTA vs INCOME TAX DEPARTMENT, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
SUMITRA NINGAPPA GUDI,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
the CIT(A) and there was a delay of 57 days in filling the appeal. Whereas the CIT(A) has not condoned the delay and has dismissed the assessee appeal in limine. Aggrieved by the CIT(A)order, the assessee has filed an appeal before the Hon'ble Tribunal.
SHRI ADINATH MULTIPURPOSE,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
SHRI ADINATH MULTIPURPOSE,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
GANAPATHI SEETHARAM HEGDE,SIRSI vs AO, SIRSI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
