ITAT Panaji Bench
1,437 judgments
KAMADHENU VIVID UDHESHAGALA SOUHARD SAHAKARI NIYAMIT,ATHANI vs INCOME TAX OFFICER, WARD - 1, BELAGAVI
the Hon'ble Tribunal and the assesse has filed an application and the affidavit for condonation of delay. Whereas, the facts mentioned in the affidavit are reasonable and the Ld. DR has no specific objections. Accordingly, condone the delay and admit the appeal.
ARETHA DSOUZA,VAGATOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member)
SHRI VENKATESHWAR URBAN CREDIT SOUHARD SAHAKARI LIMITED,1210, ATHANI H.O, ATHNI, BELGAUM, 591304, KARNATAK vs INCOME TAX OFFICER, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member)
SHANTADURGA MULTI PURPOSE SOUHARDA SAHAKARI NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD - 2, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member)
SHANTADURGA MULTI PURPOSE SOUHARDA SAHAKARI NIYAMIT ,BELAGAVI vs INCOME TAX OFFICER, WARD - 2, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member)
SMT BERTHA D'COSTA,CAVELOSSIM, GOA vs INCOME TAX OFFICER, WARD -2, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member)
SHRI JULIO D'COSTA,CAVELOSIM, GOA vs INCOME TAX OFFICER, WARD -2, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member)
SHRI LAXMI SARASWATI CREDIT CO-OP SOCIETY,UTTAR KANNADA vs INCOME TAX OFFICER, WARD - 2, KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member)
MR ABHISHEK RAESH RAIKAR,MARGAO vs ITO, WARD - 1, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member)
LAXMI NARCINVA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,MARGAO vs INCOME TAX OFFICER, WARD - 3, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member)
SHRI GAYATRI CO OP CREDIT SOCIETY NIYAMIT HATTARGI,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
VIJAY CHANABASAYYA VASTRAD,BELAGAVI vs INCOME TAX OFFICER, WARD - 5, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
THE KARNATAKA MULTIPURPOSE SOUHARDA SAHAKARI NIYAMIT,CHIKODI vs E ASSESSMENT, NIPNAI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI KALMESHWAR CO-OP CREDIT SOCIETY,BELGAUM vs ASSESSING OFFICER, NATIONAL E LIMITED ASSESSMENT CENTRE, DELHI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
HONAVAR AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LIMITED,HONAVAR vs INCOME TAX OFFICER, WARD - 2, KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
AMRARAM GOMAJI CHOWDHARY,NAVELIM vs INCOME TAX OFFICER, WARD - 1, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI RAMPURUSH MANDIR SOCIETY,CUNCOLIM vs ASSISTANT DIRECTOR OF INCOME TAX - CPC, BANGALORE
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI RAMPURUSH MANDIR SOCIETY,CUNCOLIM vs ASSISTANT DIRECTOR, CPC, BANGALORE
the Ld. CIT(A). Being unsuccessful in first appeal, the assessee came in present twin appeals denying to be taxed at MMR & maximum surcharge with following common grounds;
MR. AGNELO SOCORRO JOAQUIM VIEGAS,PANAJI vs INCOME TAX OFFICER, WARD - 1(5), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)