ITAT Panaji Bench
1,437 judgments
SUBHASH KHETMAL SHAH,NIPANI vs INCOME TAX OFFICER, WARD - 1, NIPANI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
SHRI BASAVRAJ SHIVAPPA BHATE,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVARAJ SHIVAPPA BHATE,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVARAJ SHIVAPPA BHATE,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVARAJ SHIVAPPA BHATE,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVRAJ SHIVAPPA BHATE,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVRAJ SHIVAPPA BHATE,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SURAJDATTA SAGUN MORAJKAR,NERUL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI GOA, PANAJI
SHRI PAVANKUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKASH PEG BAR,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKASH PEG BAR,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKASH PEG BAR,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKASH PEG BAR,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKASH PEG BAR,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKASH PEG BAR,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDDESHWAR WINES,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDDESHWAR WINES,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDDESHWAR WINES,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDDESHWAR WINES,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDDESHWAR WINES,BELAGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SIDDESHWAR WINES,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)