ITAT Panaji Bench
1,437 judgments
VPK URBAN CO-OPERATIVE CREDIT SOCIETY,MARDOL, PONDA vs DCIT/ACIT, NEAC, DELHI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VPK URBAN CO-OPERATIVE CREDIT SOCIETY,MARDOL, PONDA vs INCOME TAX OFFICER, PANAJI, GOA
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VPK URBAN CO-OPERATIVE CREDIT SOCIETY,MARDOL, PONDA vs INCOME TAX OFFICER, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
PRATHAMIK KRISHI PATTIN SAHAKARI SANGH NIYAMIT LTD BHOJ,BHOJ vs INCOME TAX OFFICER, WARD-1, NIPANI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VPK URBAN CO-OPERATIVE CREDIT SOCIETY,MARDOL, PONDA vs INCOME TAX OFFICER, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI, AYAKAR BHAWAN vs VPK URBAN COOPERATIVE CREDIT SOCIETY , VPK BHAWAN
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
THE ADARSH MULTIPURPOSE CO-OPERATIVE SOCIETY,BELAGAVI vs INCOME TAX OFFICER WARD 1-(2) , BELAGAVI, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
BASAV SOUHARDA CREDIT SAHAKARI NIYAMIT BAILHONGAL,BAILHONGALA vs INCOME TAX OFFICER NATIONAL E ASSESSMENT CENTER, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVESHWAR URBAN CO OPERATIVE CREDIT SOCIETY LTD,BELAGAVI vs INCOME TAX OFFICER NATIONAL E ASSESSMENT, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BASAVESHWAR URBAN CO OPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs INCOME TAX OFFICER NATIONAL E ASSESSMENT CENTRE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KUMTA ADIKE MARATA SOPUHARDA SAHAKARI SANGH NIYAMIT,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member)
SAMARTH URBAN CO-OPERATIVE CREDIT SOCIETY LTD,BELGAUM vs PR. COMMISSIONER OF INCOME TAX , BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member)
SAMARTH URBAN CO-OPERATIVE CREDIT SOCIETY LTD,BELGAUM vs PR COMMISSIONER OF INCOME TAX , BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI SHRADHA CREDIT SOUHARD SAHAKARI NIYMIT NIPANI,NIPANI vs ITO, WARD-2 BELGAUM , BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHIVAGIRI CO-OP CREDIT SOCIETY LTD,BELAGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE MAHILA CREDIT SOUHARD SAHAKARI SANGH NIYAMIT,BELAGAVI vs ITO WARD 1 BELAGAVI, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKSHAYA CO-OPERATIVE CREDIT SOCIETY LIMITED,KARWAR vs INCOME TAX OFFICER, WARD - 1(1), KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member)
AKSHAYA CO-OPERATIVE CREDIT SOCIETY LIMITED,KARWAR vs INCOME TAX OFFICER, WARD - 1(1), KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKSHAYA CO-OPERATIVE CREDIT SOCIETY LIMITED,KARWAR vs INCOME TAX OFFICER, WARD 1(1), KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKSHAYA CO-OPERATIVE CREDIT SOCIETY LIMITED,KARWAR vs INCOME TAX OFFICER, WARD - 1(1), KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)