ITAT Panaji Bench
1,437 judgments
THE SHIRODA PROGRESSIVE URBAN MULTIPURPOSE COOPERATIVE SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member)
THE SHIRODA PROGRESSIVE URBAN MULTIPURPOSE COOPERATIVE SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, PANAJI
the Hon'ble Tribunal and the assesse has filed the application and affidavit for condonation of delay. Whereas, the facts mentioned in the affidavit are reasonable and the Ld. DR has no specific objections. Accordingly, condone the delay and admit the appeals. The assessee has raised the grounds of appeal challenging the order of the CIT(A) sustaining (i) denial of deduction u/sec80P(2)(a)(i) of the Act in respect of interest from other banks and(ii) no deduction u/sec80P(2)(c) of the Act w
DEARHOOD FOUNDATION,BELAGAVI vs THE DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU
SHRI PAVAN KUMAR GADALE (Judicial Member)
THE BRAHMALING MULTIPURPOSE CO-OP SOCIETY LTD,BELGAUM vs INCOME TAX OFFICER, WARD -3, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member)
DAMODAR MANGALJI & COMPANY LIMITED,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DAMODAR MANGALJI & COMPANY LIMITED,PANAJI vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ASHAJYOTHI SC/ST MAHILA ABHIVRUDDHI KENDRA, BELAGAVI,BELAGAVI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
ASHAJYOTHI SC/ST MAHILA ABHIVRUDDHI KENDRA,BELGAUM vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BENGALURU
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JAI HIND SOUHARDA PATTIN SAHAKARI NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
APPASAB RAMAPPA LINGAREDDI,BELAGAVI vs INCOME TAX OFFICER, WARD 2, BELAGAVI, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member)
VEERENDRA BASAVARAJ KOUJALAGI,BELAGAVI vs CIRCLE 1 BELAGAVI, BELAGAVI
the CIT(A), whereas the CIT(A) has considered the grounds of appeal, statement of facts, submissions of the assessee and findings of the AO but has sustained the action of the A.O and dismissed the assessee appeal. Aggrieved by the order of the CIT(A), the assessee has filed an appeal before the Hon'ble Tribunal.
KAIGA PROJECT EMPLOYEES THRIFT AND CREDIT SOCIETY,KARWAR vs INCOME TAX OFFICER, WARD - 2, KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
HAVYAKA CREDIT SOUHARDA SAHAKARI NIYAMITA,KUMTA vs INCOME TAX OFFICER WARD-2 KARWAR, KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VARDHAMAN URBAN CO-OP CREDIT SOCIETY LTD,BELGAUM vs INCOME TAX OFFICER WARD 4 BELGAUM, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI JAI JINENDRA SOUHARDA SAHAKARI SANGH NIYAMIT,BELAGAVI vs NATIONAL E ASSESSMENT CENTRE, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI JAI JINENDRA CREDIT SOUHARDA SAHAKARI LIMITED,BELAGAVI vs INCOME TAX OFFICER WARD 1 NIPANI, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
HAVYAKA CREDIT SOUHARDA SAHAKARI NIYAMITA,KUMTA vs INCOME TAX OFFICER, KARWAR
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VIVIDODDSHESHA PRATHAMIK GRAMEEN KRUSHI SAHAKARI SANGH NIYAMIT SOUDATTI,SOUDATTI vs INCOME TAX OFFICER WARD-4, BELGAUM, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE BASVANNA MAHADEV CO-OPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs INCOME TAX OFFICER WARD 6, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
THE MARATHA URBAN CO-OPERATIVE CREDIT SOCIETY LTD,BELGAUM vs INCOME TAX OFFICER, WARD - 5, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
