ITAT Panaji Bench

1,437 judgments

LATE SHRI ANAND ALIAS VISHWANATH MAMANI, THROUGH HIS LEGAL HEIR SMT. RATNA ANAND MAMANI,BELAGAVI vs THE INCOME TAX OFFICER, WARD -1 BELAGAVI, BELAGAVI

ITA 352/PAN/2025[2017-18]Status: Disposed4/2/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

FAROOK SHAIKH,NORTH GOA vs INCOME TAX OFFICER, WARD 1(1), NORTH GOA

ITA 406/PAN/2025[2016-17]Status: Disposed3/2/2026AY 2016-17

SHRI PAVAN KUMAR GADALE (Judicial Member)

HENRY DAVID FERNANDES,ARLEM vs DCIT, CPC, BENGALURU

ITA 345/PAN/2025[2019-20]Status: Disposed3/2/2026AY 2019-20

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MUNAVVAR KHANUM J PATHAN,BELGAUM vs INCOME-TAX OFFICER, BELGAUM

ITA 489/PAN/2025[2012-13]Status: Disposed29/1/2026AY 2012-13

SHRI PAVAN KUMAR GADALE (Judicial Member)

JAMES CHRISTOPHER,ZUARINAGAR vs INCOME TAX OFFICER, WARD - 2(4), PANAJI

ITA 455/PAN/2025[2017-18]Status: Disposed29/1/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

JAGANUR VIVIDODDHESH PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, NIPPANI

ITA 454/PAN/2025[2017-18]Status: Disposed29/1/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

SALGAOCAR MINING INDUSTRIES PVT. LTD,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO

ITA 132/PAN/2025[2006-07]Status: Disposed29/1/2026AY 2006-07

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHREE JADISIDDESHWAR URBAN CREDIT SOUHARD SAHAKARI LIMITED ,BELGAUM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DEELHI

ITA 257/PAN/2025[2018-19]Status: Disposed22/1/2026AY 2018-19

SHRI PAVAN KUMAR GADALE (Judicial Member)

UNION BANK OF INDIA,MUMBAI vs DCIT, TDS CIRCLE, PANAJI, PANAJI

ITA 171/PAN/2025[2014-15]Status: Disposed14/1/2026AY 2014-15

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

UNION BANK OF INDIA,MUMBAI vs DCIT, TDS CIRCLE, PANAJI, PANAJI

ITA 170/PAN/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

UNION BANK OF INDIA,MUMBAI vs DCIT, TDS CIRCLE, PANAJI, PANAJI

ITA 169/PAN/2025[2011-12]Status: Disposed14/1/2026AY 2011-12

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASIF ABDULHAK SOUDAGAR,KUMTA vs INCOME TAX OFFICER WARD -2, KARWAR, KARAWAR

ITA 145/PAN/2025[2019-20]Status: Disposed14/1/2026AY 2019-20

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

MUKESH VISHWANATH KADAM, NIPANI vs INCOME TAX OFFICER, WARD - 1 NIPANI, NIPANI

ITA 370/PAN/2025[2017-18]Status: Disposed13/1/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

INCOME TAX OFFICER, WARD-1, SIRSI, SIRSI vs SHRI BHOOTESHWAR PATTINA SAHAKARI SANGHA NIYAMITHA, SIRSI

ITA 305/PAN/2025[2020-21]Status: Disposed8/1/2026AY 2020-21

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHRI JINNAPPANNA CHOUGULE LALBAHADUR CREDIT SOUHARD SAHAKARI SANGH NIYAMIT,BELGAUM vs INCOME TAX OFFICER, BELGAUM

ITA 276/PAN/2025[2018-19]Status: Disposed7/1/2026AY 2018-19

SHRI PAVAN KUMAR GADALE (Judicial Member)

SHRI JINNAPPANNA CHOUGULE LALBAHADUR CREDIT SOUHARD SAHAKARI SANGH NIYAMIT,2471, LALBAHADUR AKKAMAHADEVI CHOWK, SHIRGUPPI ATH vs INCOME TAX OFFICER, BELGAUM

ITA 275/PAN/2025[2017-18]Status: Disposed7/1/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

SHRI JINNAPPANNA CHOUGULE LALBAHADUR CREDIT SOUHARD SAHAKARI SANGH NIYAMIT,BELGAUM vs INCOME TAX OFFICER, BELGAUM

ITA 274/PAN/2025[2015-16]Status: Disposed7/1/2026AY 2015-16

SHRI PAVAN KUMAR GADALE (Judicial Member)

SHRI JINNAPPANNA CHOUGULE LALBAHADUR CREDIT SOUHARD SAHAKARI SANGH NIYAMIT,BELGAUM vs INCOME TAX OFFICER, BELGAUM

ITA 277/PAN/2025[2020-21]Status: Disposed6/1/2026AY 2020-21

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DIGAMBER SHANKAR NAIK,KARWAR vs ITO, WARD - 2, KARWAR

ITA 296/PAN/2019[2012-13]Status: Disposed26/12/2025AY 2012-13

SHRI PAVAN KUMAR GADALE (Judicial Member)

DIGAMBER SHANKAR NAIK,KARWAR vs ITO, WARD - 2, KARWAR

ITA 281/PAN/2019[2011-12]Status: Disposed26/12/2025AY 2011-12

SHRI PAVAN KUMAR GADALE (Judicial Member)