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ITAT Panaji Bench

1,426 judgments

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 265/PAN/2025[2007-08]Status: Disposed11/2/2026AY 2007-08

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 264/PAN/2025[2006-07]Status: Disposed11/2/2026AY 2006-07

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELAGAVI

ITA 263/PAN/2025[2010-11]Status: Disposed11/2/2026AY 2010-11

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELAGAVI

ITA 262/PAN/2025[2009-10]Status: Disposed11/2/2026AY 2009-10

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELAGAVI

ITA 261/PAN/2025[2008-09]Status: Disposed11/2/2026AY 2008-09

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELAGAVI

ITA 260/PAN/2025[2007-08]Status: Disposed11/2/2026AY 2007-08

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, 2, BELAGAVI

ITA 259/PAN/2025[2006-07]Status: Disposed11/2/2026AY 2006-07

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ARCHANA PRASAD KUDCHADKAR,MARGAO vs INCOME TAX OFFICER, WARD - 3, MARGAO

ITA 36/PAN/2023[2013-14]Status: Disposed10/2/2026AY 2013-14

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ZUARI MANAGEMENT SERVICES LTD.,GOA vs DEPUTY COMMISIONER OF INCOME-TAX, CIRCLE - 1, MARGAO

ITA 85/PAN/2020[2009-10]Status: Disposed6/2/2026AY 2009-10

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

LATE SHRI ANAND ALIAS VISHWANATH MAMANI, THROUGH HIS LEGAL HEIR SMT. RATNA ANAND MAMANI,BELAGAVI vs THE INCOME TAX OFFICER, WARD -1 BELAGAVI, BELAGAVI

ITA 352/PAN/2025[2017-18]Status: Disposed4/2/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

FAROOK SHAIKH,NORTH GOA vs INCOME TAX OFFICER, WARD 1(1), NORTH GOA

ITA 406/PAN/2025[2016-17]Status: Disposed3/2/2026AY 2016-17

SHRI PAVAN KUMAR GADALE (Judicial Member)

HENRY DAVID FERNANDES,ARLEM vs DCIT, CPC, BENGALURU

ITA 345/PAN/2025[2019-20]Status: Disposed3/2/2026AY 2019-20

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MUNAVVAR KHANUM J PATHAN,BELGAUM vs INCOME-TAX OFFICER, BELGAUM

ITA 489/PAN/2025[2012-13]Status: Disposed29/1/2026AY 2012-13

SHRI PAVAN KUMAR GADALE (Judicial Member)

JAMES CHRISTOPHER,ZUARINAGAR vs INCOME TAX OFFICER, WARD - 2(4), PANAJI

ITA 455/PAN/2025[2017-18]Status: Disposed29/1/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

JAGANUR VIVIDODDHESH PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, NIPPANI

ITA 454/PAN/2025[2017-18]Status: Disposed29/1/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

SALGAOCAR MINING INDUSTRIES PVT. LTD,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO

ITA 132/PAN/2025[2006-07]Status: Disposed29/1/2026AY 2006-07

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHREE JADISIDDESHWAR URBAN CREDIT SOUHARD SAHAKARI LIMITED ,BELGAUM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DEELHI

ITA 257/PAN/2025[2018-19]Status: Disposed22/1/2026AY 2018-19

SHRI PAVAN KUMAR GADALE (Judicial Member)

UNION BANK OF INDIA,MUMBAI vs DCIT, TDS CIRCLE, PANAJI, PANAJI

ITA 171/PAN/2025[2014-15]Status: Disposed14/1/2026AY 2014-15

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

UNION BANK OF INDIA,MUMBAI vs DCIT, TDS CIRCLE, PANAJI, PANAJI

ITA 170/PAN/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

UNION BANK OF INDIA,MUMBAI vs DCIT, TDS CIRCLE, PANAJI, PANAJI

ITA 169/PAN/2025[2011-12]Status: Disposed14/1/2026AY 2011-12

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)