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ITAT Panaji Bench

1,426 judgments

DUNDAPPA ISHWARAPPA GADVI,PANAJI vs ACIT, CIRCLE -1(1) PANAJI, PANAJI

ITA 83/PAN/2025[2017-18]Status: Disposed17/2/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

BAGALKOT UNIVERSITY,BAGALKOT vs CIT(E), BENGALURU

ITA 373/PAN/2025[2025-26]Status: Disposed17/2/2026AY 2025-26

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

BARDC BANK,BHATKAL vs NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 297/PAN/2024[2018-19]Status: Disposed17/2/2026AY 2018-19

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

BARDC BANK,BHATKAL vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 296/PAN/2024[2017-18]Status: Disposed17/2/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

SHRI HANUMAN CREDIT SOUHARDA SAHAKARI SANGH LTD,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, NIPPANI

ITA 235/PAN/2025[2017-18]Status: Disposed16/2/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

FABRICA DA IGREJA DE PARRA,PARRA vs INCOME TAX OFFICER, (EXEMPTION), WARD - 1, PANAJI

ITA 221/PAN/2025[12AB]Status: Disposed13/2/2026

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

FABRICA DA IGREJA DE PARRA,PARRA vs INCOME TAX OFFICER, (EXEMPTION) WARD -1, PANAJI

ITA 220/PAN/2025[12AB]Status: Disposed13/2/2026

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

FABRICA DA IGRE JA DE NAVELIM,NAVELIM vs INCOME TAX OFFICER (EXEMPTION), WARD - 1, PANAJI

ITA 192/PAN/2025[2015-16]Status: Disposed13/2/2026AY 2015-16

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

CHITTIBABU GHANTA,PANAJI, GOA vs ACIT, CENTRAL CIRCLE, PANAJI, GOA

ITA 281/PAN/2024[2018-19]Status: Disposed13/2/2026AY 2018-19

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

CHITTIBABU GHANTA,PANAJI, GOA vs ACIT, CENTRAL CIRCLE, PANAJI, GOA

ITA 280/PAN/2024[2017-18]Status: Disposed13/2/2026AY 2017-18

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

CHITTIBABU GHANTA,GOA vs ACIT, CENTRAL CIRCLE, PANAJI, GOA

ITA 279/PAN/2024[2013-14]Status: Disposed13/2/2026AY 2013-14

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

CHITTIBABU GHANTA,GOA vs ACIT CENTRAL CIRCLE, PANAJI, GOA

ITA 278/PAN/2024[2016-17]Status: Disposed13/2/2026AY 2016-17

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHRI LEO DINIZ,BORDA, FATORDA vs INCOME TAX OFFICER, INTERNATIONAL TAXATION WARD, PANAJI

ITA 150/PAN/2024[2016-17]Status: Disposed13/2/2026AY 2016-17

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHREE MAHILA CREDIT SOUHARD SAHAKARI SANGH NIYAMIT,BELAGAVI vs ITO WARD 1 BELAGAVI, BELAGAVI

ITA 116/PAN/2024[2017-18]Status: Disposed13/2/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

SHANTADURGA MULTI PURPOSE SOUHARDA SAHAKARI NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD -M 2, BELAGAVI

ITA 205/PAN/2025[2018-19]Status: Disposed12/2/2026AY 2018-19

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

V. M. SALGAOCAR AND BROTHER PRIVATE LIMITED,VASCO vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 83/PAN/2024[2021-22]Status: Disposed12/2/2026AY 2021-22

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

BANDEKAR BROTHERS PRIVATE LIMITED,VASCO-DA-GAMA, GOA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANAJI, GOA

ITA 38/PAN/2025[2013-14]Status: Disposed11/2/2026AY 2013-14

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 268/PAN/2025[2010-11]Status: Disposed11/2/2026AY 2010-11

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 267/PAN/2025[2009-10]Status: Disposed11/2/2026AY 2009-10

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SMT NEHA PRASANNA GHOTAGE,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 266/PAN/2025[2008-09]Status: Disposed11/2/2026AY 2008-09

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)