ITAT Panaji Bench
1,426 judgments
SHRI MAHARUDRA HANUMAN NYASA,PORVORIM vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
CONFRERIA DE N SRA DO BOM SUCCESSO DA CAPELA DE DONGORIM MANDUR,MANDURA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
CONFRARIA DO SSMO SACRAMENTO E N SRA DE AMPARO DA IGREJA DE MANDUR,MANDUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
COFRE DA CAPELA DE S SEBASTIAO NEURA,NEURA vs COMMISSIONER OF INCOME TAX, (EXEMPTION), BENGALURU
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
CONFRARIA DE N SRA DO ROSARIO DA CAPELA DE NEURA,NEURA vs COMMISSIONER OF INCOME TAX, (EXEMPTION), BENGALURU
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
YAKSHIT YUVA FOUNDATION,BELAGAVI vs CIT (EXEMPTION), BENGALURU
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
YAKSHIT YUVA FOUNDATION,BELAGAVI vs CIT (EXEMPTION), BENGALORE
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JUVE AKHADA DNYAN VIKAS SAUNSTHA,TONCA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
SHRI K.P. MAGENNAVAR LAXMI CREDIT SOUHARDA SAHAKARI SANGH LTD.MANJARI.,CHIKODI vs INCOME TAX OFFICER, WARD-1, NIPPANI
SHRI PAVAN KUMAR GADALE (Judicial Member)
BICHOLIM ELECTRICITY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED,BICHOLIM vs INCOME TAX OFFICER, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member)
M/S R. S. SHETYE & BROS,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI, PANAJI, GOA vs BAGKIYA CONSTRUCTIONS PVT. LTD, GOA
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI MANOJ ANAND,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI BRIJESH KUMAR ANAND,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AZAD MULTI-PURPOSE SAHAKARI SANGH U NIYAMIT,YARGATTI vs THE INCOME TAX OFFICER, WARD - 1, BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member)
SANDEEP VISHNU REDEKAR,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
SHRI PAVAN KUMAR GADALE (Judicial Member)
OUR LADY OF THE ROSARY CHURCH,CARANZALEM vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
IDREES MOHAMMED,KALABURAGI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
CHOWGULE INDUSTRIES PVT. LTD,VASCO vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHIRAHATTI HALU UTPADKARA SAHAKARI SANGH NIYAMIT,AP SHIRAHATTI vs INCOME TAX OFFICER, ASSESSMENT UNIT
HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
