ITAT Panaji Bench

SONALI MAHENDRA NAIK GAUNEKAR,PANAJI vs ASST. UNIT, NFAC, I. T. DEPARTMENT, DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHRI JYOTI MULTIPURPOSE SOUHARD SAHAKARI SANGH NYT EXAMBA,EXAMBA, CHIKODI, BELAGAVI vs INCOME TAX OFFICER, WARD 1, NIPPANI, NIPPANI, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

COMMSCOPE INDIA PRIVATE LIMITED,PANAJI vs CENTRALISED PROCESSING CENTRE, BENGALURU

CENTRE FOR INCUBATION AND BUSINESS ACCELERATION,VERNA vs CENTRALIZE PROCESSING CENTRE, INCOME TAX DEPARTMENT, BENGALURU

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

BANDEKAR BROTHERS PRIVATE LIMITED,VASCO GOA vs ASSISTANT COMMISSIONER OF INCOME TAX, NATIONAL E ASSESSMENT CENTRE, NEW DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SUVERNAKARAR COOPERATIVE SOCIETY LIMITED,HONAVAR vs INCOME TAX OFFICER WARD 1 KARWAR, KAARWAR

the Hon'ble Tribunal and the assesse has filed the affidavit for condonation of delay.

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs M/S POTDAR BROTHERS, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs M/S POTDAR BROTHERS, BELAGAVI

first appellate authority which was allowed vide para 4.9 to 4.12 which reads as under;

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs M/S POTDAR BROTHERS, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI vs M/S POTDAR BROTHERS, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs M/S POTDAR BROTHERS, BELAGAVI

first appellate authority which was allowed vide para 4.9 to 4.12 which reads as under;

MAHESH VISHWAS TUDAVEKAR,KOLAR vs ITO, WARD - 1, BELGAUM

SHRI PAVAN KUMAR GADALE (Judicial Member)

RAMA LAXMAN DHAMANEKAR,BELAGAVI vs DCIT, CENTRAL CIRCLE, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member)

NEW NAVHIND MULTIPURPOSE MULTISTATE CO-OPERATIVE SOCIETY,BELAGAVI vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member)

KAMDHENU MAHILA MULTIPURPOSE CO-OP SOCIETY LTD,BELGAUM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member)

SWAPNIL PRABHAKAR NAIK,KHANDOLA MARCELA vs INCOME TAX OFFICER,WARD-1(3) PANAJI, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

BARDC BANK BHATKAL,BHATKAL vs INCOME TAX OFFICER, WARD - 2, KARWAR

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

V S S S N NAGARBASTIKERI,NAGARBASTIKERI GEARSOPPA, HONAVAR, UTTAR KANNADA vs INCOME TAX OFFICER, INCOME TAX OFFICER, KARWAR

SHRI PAVAN KUMAR GADALE (Judicial Member)

SHRI LOKAKALYAN CREDIT SOUHARD SAHAKARI NYT,BELAGAVI vs THE INCOME TAX OFFICER, WARD - 1, NIPANI

SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER I T A. Nos.332/PAN/2025 (Α.Υ. 2017-18) | Shree Lokakalyan Souharda Credit sahakari Niyamit, | Vs | I.T.O-Ward-1, Nemchand Building, | 1,A/P, Jatrat, Belgaum-591237, Karnataka. | | 747,AshokNagar, Nippani-591237, Karnataka. | PAN .No. AAAJS2263H | (अपीलार्थी/Appellant) | (प्रत्यर्थी/Respondent) | Assessee by | Shri. Veeranna M Murgod.AR | Revenue by | Smt.Rijula Uniyal.Sr.DR | सुनवाई की तारीख/Date of Hearing | 11.11.2025 | घोषणा की तारीख/Date of Prono

THE BRAHMALING MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,BELAGAUM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member)