ITAT Nagpur Bench
3,585 judgments
JESARAM JEUMAL GURBANI,AKOLA vs ITO WARD 1 AKOLA, AKOLA
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
PETANITY AND ANIMAL REHABILITATORS FOUNDATION,CHANDRAPUR vs CIT EXEMPTION, PUNE
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
HARIOM BABA GAUSHALA ASHRAM TRUST,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
SANGEETA SUNIL KADOO,NAGPUR vs ITO WARD 1(3), NAGPUR
DY. COMMISSIONER OF INCOME TAX EXEMPTION CIRCLE NAGPUR, NAGPUR vs VIDHARBHA BAHUUDESHIYA SHIKSHAN SANSTHA, NAGPUR, NAGPUR
SHRI R. K. PANDA (Vice President)
NAGPUR DISTRICT SHALA KARMACHARI CREDIT CO-OPERATIVE SOCIETY LTD, NAGPUR,NAGPUR vs INCOME TAX OFFICER WARD 4 (4), NAGPUR, NAGPUR
NAGPUR DISTRICT SHALA KARMACHARI CREDIT CO-OPERATIVE SOCIETY LTD , NAGPUR,NAGPUR vs INCOME TAX OFFICER WARD 4 (4), NAGPUR, NAGPUR
SHRI R. K. PANDA (Vice President)
ARTHAKALASH MAGASVARGIYA KARMACHARI SAHAKARI PATH SWANSTHA LIMITED,DHAMANGAON vs ITO WARD-1, AMRAVATI
IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH “SMC", (VIRTUAL HEARING : AT PUNE) BEFORE SHRI R. K. PANDA, VICE PRESIDENT ITA No.756/NAG/2025 Assessment Year : 2020-21 Arthakalash Magasvargiya Karmachari Sahakari Path Swanstha Limited Matoshri Laxmi Heights, Opp. Shefla High School, Anjansingh Road, Juna Dhamangaon, B.O. Dattapur – 444709 PAN : AAEAA1852F (Appellant) Assessee by : Shri Himesh Demble (through virtual) Department by : Shri Surjit Kumar Saha Sr.DR (through virtual) Date of
SHRI SIDDHESHWAR SHIV MANDIR TRUST,YAVATMAL vs CIT EXEMPTION, PUNE, PUNE
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
HARDAS GURNANI,GONDIA vs INCOME-TAX OFFICER WARD-1, GONDIA, GONDIA
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
G. G. DANDEKAR PROPERTIES LIMITED ,NAGPUR vs THE DCIT, CIRCLE-3, NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
G. G. DANDEKAR PROPERTIES LIMITED,NAGPUR vs THE DCIT, CIRCLE-3, NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
PRASHANT JUGALKISHORE RATHI,AKOLA vs INCOME TAX OFFICER, WARD-3, AKOLA
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
ACIT AMRAVATI CIRCLE, AMRAVATI, AMRAVATI vs BHARAT RAIL AUTOMATION PRIVATE LIMITED, AMRAVATI
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
UNIVERSAL INDUSTRIAL EQUIPMENT AND TECHNICAL SERVICES PVT. LTD. ,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2 , NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
UNIVERSAL INDUSTRIAL EQUIPMENT AND TECHNICAL SERVICES PVT. LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2 , NAGPUR
ASSISTATN COMMISSIOENR OF INOCME TAX CENTRAL CIRCLE -2(2), NAGPUR vs SHRI RAMSWARUP S SARDA , NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
DY . CIT CENTRAL CIRCLE-2(2), NAGPUR vs SHRI RAJESH R SARDA , NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
SHRI PREMROOP V. SAHU,NAGPUR vs A.C.I.T. CENTRAL CIR.,- 1(2), NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
JASIBAI DAYARAM AMLANI,AMRAVATI vs DCIT AMRAVATI CIRCLE, AMRAVATI
DR. MANISH BORAD (Accountant Member)