ITAT Nagpur Bench
3,585 judgments
HEMRAJ UMRAOJI PUNEKAR,NAGPUR vs DCIT, CIRCLE - 1, NAGPUR, NAGPUR
DR. MANISH BORAD (Accountant Member)
ANIL PANDURANGJI KHARPE,AMRAVATI vs INCOME TAX OFFICER WARD -3, AMRAVATI, AMRAVATI
DR. MANISH BORAD (Accountant Member)
VISHNUKUMAR RAMSWAROOP AGRAWAL,NAGPUR vs ITO WARD-4(1), NAGPUR
DR. MANISH BORAD (Accountant Member)
JAGDISH KANHAIYALAL KHUSHALANI,NAGPUR vs INCOME TAX OFFICER, WARD - 2(3) NAGPUR, NAGPUR
IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH : NAGPUR (through virtual) BEFORE DR. MANISH BORAD (Accountant Member)
MEENA GURNANI,PUNE vs ITO WARD-2(3), NAGPUR
DR. MANISH BORAD (Accountant Member)
RAMESH WASUDEORAO NAWSALKAR,AMRAVATI vs DCIT AMRAVATI CIRCLE, AMRAVATI
DR. MANISH BORAD (Accountant Member)
BALIKA SUBHASH PAWAR,MUNSHIWADA ,KILLA ROAD MAHAL vs DCIT/ACIT CENCIR 1(1),NAG, AAYAKAR BHAVAN, TELANKHEDI ROAD,CIVIL LINES,NAGPUR
DR. MANISH BORAD (Accountant Member)
BALIKA SUBHASH PAWAR,MUNSHIWADA ,KILLA ROAD MAHAL vs DCIT/ACIT CENCIR 1(1),NAG, AAYAKAR BHAVAN, TELANKHEDI ROAD,CIVIL LINES,NAGPUR
DR. MANISH BORAD (Accountant Member)
PUSHPA SUNIL DEVIKAR,NAGPUR vs ITO WARD-4(4), NAGPUR
DR. MANISH BORAD (Accountant Member)
JYOTI PRAKASH PATIL,NAGPUR vs INCOME TAX OFFICER, NAGPUR
DR. MANISH BORAD (Accountant Member)
TRUPTI AMOL GIRI,AMRAVATI vs THE INCOME TAX OFFICER, WARD 3, AMRAVATI
DR. MANISH BORAD (Accountant Member)
ONKARPRASAD MADHUKAR FUNDE,CHANDRAPUR vs INCOME TAX OFFICER, CHANDRAPUR
DR. MANISH BORAD (Accountant Member)
RANJANA VIJAYKUMAR SHARMA,NAGPUR vs ITO WARD 3(4) RANGE CODE 3, NAGPUR
DR. MANISH BORAD (Accountant Member)
PAWAN NIMKAR,DARWAHA vs INCOME TAX OFFICER WARD-1, YAVATMAL
DR. MANISH BORAD (Accountant Member)
NILESH PRAKASHCHAND SURANA,WASHIM vs INCOME TAX OFFICER WARD-3, AKOLA
DR. MANISH BORAD (Accountant Member)
RAJESH AGRAWAL,AKOLA vs INCOME-TAX OFFICER, WARD - 1, AKOLA
IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH : NAGPUR (through virtual) BEFORE DR. MANISH BORAD (Accountant Member)
ASSOCIATED CEMENT PRODUCTS,NAGPUR vs ITO WARD 4(1), NAGPUR, NAGPUR
IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH : NAGPUR (Through virtual) BEFORE DR. MANISH BORAD (Accountant Member)
ADDS AQUACULTURE PRIVATE LIMITED,NAGPUR vs ITO WARD 4(4), NAGPUR
DR. MANISH BORAD (Accountant Member)
ASHISH BHAGWAN BALPANDE,NAGPUR vs ITO WARD 4(4), NAGPUR
DR. MANISH BORAD (Accountant Member)
SHRI SAMARTH SOTAFIR MAHARAJ BIGAR SHETI GRAMIN SAHAKARI PAT SANSTHA,TEOSA vs INCOME TAX OFFICER, WARD - 5, AMRAVATI, AMRAVATI
DR. MANISH BORAD (Accountant Member)