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ITAT Nagpur Bench

3,585 judgments

LATE SHARAD SHANKAR KALE,NAGPUR vs ITO WARD 5(1), NAGPUR

ITA 511/NAG/2025[2014-15]Status: Disposed10/2/2026AY 2014-15

this Tribunal and admit the appeal for adjudication.

S. V. ENTERPRISES,NAGPUR vs DCIT/ACIT CIRCLE-1, NAGPUR

ITA 580/NAG/2025[2020-21]Status: Disposed3/2/2026AY 2020-21

DR. MANISH BORAD (Accountant Member)

FDCM KARMACHARI SAHAKA,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR

ITA 313/NAG/2025[2018-19]Status: Disposed3/2/2026AY 2018-19

DR. MANISH BORAD (Accountant Member)

FULE SHAHU AMBEDKAR Z P KARMACHARI SAH PAT SANSTHA,WASHIM vs INCOME TAX OFFICER WARD-2, AKOLA

ITA 68/NAG/2024[2019-20]Status: Disposed3/2/2026AY 2019-20

DR. MANISH BORAD (Accountant Member)

GANESH PURANCHAND AGRAWAL,NAGPUR vs ITO WARD 4(1), NAGPUR

ITA 575/NAG/2025[2019-20]Status: Disposed17/10/2025AY 2019-20

SHRI PAVAN KUMAR GADALE (Judicial Member)

HIVTAP NIRMULAN KARMACHARI SAHAKARI PAT SANSTHA MARYADIT,YAVATMAL vs ITO WARD-1 , YAVATMAL

ITA 571/NAG/2025[2018-19]Status: Disposed17/10/2025AY 2018-19

SHRI PAVAN KUMAR GADALE (Judicial Member)

JAISINGH KRUSHNARAO CHAVHAN,NAGPUR vs ITO WARD 4, AAYKAR BHAVAN NAGPUR

ITA 562/NAG/2025[2017-18]Status: Disposed17/10/2025AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

SHRI CHAKRADHAR SWAMY MAHILA GRAMIN BIGARSHETI PATPURWTHA SAHKARI SANTHA,NAGPUR vs INCOME TAX OFFICER WARD-1(5), NAGPUR

ITA 558/NAG/2025[2016-17]Status: Disposed17/10/2025AY 2016-17

SHRIPAVAN KUMAR GADALE (Judicial Member)

LATA SHARADRAO KHADSE,NAGPUR vs ITO WD3(4), NAGPUR

ITA 549/NAG/2025[2014-15]Status: Disposed17/10/2025AY 2014-15

SHRIPAVAN KUMAR GADALE (Judicial Member)

ALKESH SHARADRAOJI KHADSE,NAGPUR vs ITO WARD 3(4), NAGPUR

ITA 544/NAG/2025[2014-15]Status: Disposed17/10/2025AY 2014-15

SHRIPAVAN KUMAR GADALE (Judicial Member)

LATA SHARADRAO KHADSE,NAGPUR vs A.O. WARD 3(4), NAGPUR, NAGPUR

ITA 537/NAG/2025[2015-16]Status: Disposed17/10/2025AY 2015-16

the Hon'ble Tribunal and the assessee has filed an application and affidavit for condonation of delay explaining the sufficient cause. Whereas the facts mentioned in the Affidavit are reasonable and the learned D.R. has no specific objections. Accordingly, the delay is condoned and the appeals are admitted.

ALKESH SHARADRAOJI KHADSE,NAGPUR vs A.O. WARD 3(4),NAGPUR, NAGPUR

ITA 536/NAG/2025[2015-16]Status: Disposed17/10/2025AY 2015-16

SHRIPAVAN KUMAR GADALE (Judicial Member)

PAWAN SHARADRAO KHADSE,NAGPUR vs A.O. WARD 3(4), NAGPUR, NAGPUR

ITA 534/NAG/2025[2015-16]Status: Disposed17/10/2025AY 2015-16

SHRIPAVAN KUMAR GADALE (Judicial Member)

RAGHUNATH NARAYAN DHOTE,NAGPUR vs ITO WARD 1(2), NAGPUR

ITA 505/NAG/2025[2018-2019]Status: Disposed17/10/2025AY 2018-2019

SHRI PAVAN KUMAR GADALE (Judicial Member)

ASHUTOSH DESHPANDE,NAGPUR vs ACIT/DCIT CIRCLE -5, NAGPUR

ITA 493/NAG/2025[2017-18]Status: Disposed17/10/2025AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

VIJAYKUMAR ROOPLALJI JAISWAL,NAGPUR vs ASSISTANT / DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4 NAGPUR, NAGPUR

ITA 183/NAG/2025[2014-15]Status: Disposed17/10/2025AY 2014-15

SHRI PAVAN KUMAR GADALE (Judicial Member)

SHAIKH MAHMOOD SHAIKH CHANDA,ACHALPUR vs ITO WARD-4, AMRAVATI

ITA 541/NAG/2025[2017-18]Status: Disposed16/10/2025AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

ANAND KRISHI KENDRA,BADNERA vs ITO WARD-4, AMRAVATI

ITA 491/NAG/2025[2017-18]Status: Disposed16/10/2025AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member)

VINIT VISHWASRAO HINGANKAR,AKOLA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE AKOLA

ITA 105/NAG/2025[2015-2016]Status: Disposed16/10/2025AY 2015-2016

SHRI PAVAN KUMAR GADALE (Judicial Member)

SHUBHANGI PRAVIN NIDHAN,NAGPUR vs ITO WARD 3(4), NAGPUR

ITA 545/NAG/2025[2014-15]Status: Disposed15/10/2025AY 2014-15

SHRI PAVAN KUMAR GADALE (Judicial Member)