ITAT Nagpur Bench

SHUBHANGI PRAVIN NIDHAN,NAGPUR vs A.O., WARD 3(4), NAGPUR, NAGPUR

SHRI PAVAN KUMAR GADALE (Judicial Member)

JAISWAL & SONS LIQUOR BUSINESS CONSORTIUM,GONDIA vs ITO WARD (1), GONDIA

SHRI PAVAN KUMAR GADALE (Judicial Member)

AVINASH SEWAKDAS GONDANE,AMRAVATI vs ITO WARD 1 AMRAVATI, AMRAVATI

SHRI PAVAN KUMAR GADALE (Judicial Member)

JALENDRA KRISHNARAO POYAM,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX, AMRAVATI

LdAO thereby can not be treated as assessee in default and no TDS is applicable on interest paid to Indusind Bank being a scheduled Bank.

NARENDRA RAMCHANDRA DESHPANDE,WARDHA vs THE INCOME TAX OFFICER, WARD-1, WARDHA, WARDHA

SHRI PAVAN KUMAR GADALE (Judicial Member)

EKNATH SHANKARRAO KAWARKHE ,MAHARASHTRA vs NGP-W-(102)(2), NAGPUR

the issue of Notice under Section 148 of the Act and thus violating the law laid down by Honorable Supreme Court in the case of GKN Driveshafts (India) Ltd. v. D.C.I.T. (2003) 259 ITR 19 (SC).

SYED NAZIM MOINUDDIN QUAZI,NAGPUR vs ITO WARD 2(3), NAGPUR, NAGPUR

SHRI PAVAN KUMAR GADALE (Judicial Member)

ABID MUSTAFA KHAN,NAGPUR vs ITO WARD-2(3), NAGPUR

ARPITA MATHEW ARUKAKKAL,NAGPUR vs ITO WARD 5(3), NAGPUR

PRASHANT ARVIND TAYADE,AMRAVATI vs ITO WARD 5, AMRAVATI

SHRI PAVAN KUMAR GADALE (Judicial Member)

PRAKASH SHESHRAO WANKHEDE,KORADI KAMPTEE, NAGPUR vs THE INCOME TAX OFFICER, WARD 3(4), NAGPUR

the CIT(A) was filed. The Ld. CIT(A) should have looked into the merits of the case instead of not admitting the appeal.

SUDAM KISANRAO WANI,NAGPUR vs ITO WARD 3(1), NAGPUR

SHRI PAVAN KUMAR GADALE (Judicial Member)

MULCHAND JAGANATH RAGIT,NAGPUR vs ITO WARD 3(4), NAGPUR

SHRI PAVAN KUMAR GADALE (Judicial Member)

PURUSHOTTAM JAIRAM & CO.,NAGPUR vs ITO WARD 4(3), NAGPUR

SHRI PAVAN KUMAR GADALE (Judicial Member)

LEENA ASHOK ZOPE,AKOLA vs THE INCOME TAX OFFICER, WARD - 3,AKOLA, AKOLA

SHRI PAVAN KUMAR GADALE (Judicial Member)

AMOL MAHADEORAO HARDE,WARDHA vs ITO, WARD - 1, WARDHA

SHRI PAVAN KUMAR GADALE (Judicial Member)

KUNDA GAYAKWAD,NAGPUR vs ITO WARD 2(3), NAGPUR, NAGPUR

SHRIPAVAN KUMAR GADALE (Judicial Member)

SHREE SANT TUKARAM MAHARAJ SEVA MANDAL BALLARPUR BAMNI,CHANDRAPUR vs ITO WARD -3 EXEMP, NAGPUR

SHRI PAVAN KUMAR GADALE (Judicial Member)

KISHORE BHAGWANDAS NAGDEO,WASHIM vs ITO WARD-2, WASHIM

SHRI PAVAN KUMAR GADALE (Judicial Member)

KANHAIYA KRUSHI KENDRA,YAVATMAL vs ITO WARD -1 , YAVATMAL

SHRI PAVAN KUMAR GADALE (Judicial Member)