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ITAT Nagpur Bench

3,585 judgments

UTKARSHA SANSTHA,AMRAVATI vs CIT EXMPTION, PUNE

ITA 114/NAG/2025[2024-25]Status: Disposed26/2/2026AY 2024-25

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

UTKARSHA SANSTHA,AMRAVATI vs CIT EXEMPTION, PUNE

ITA 2546/PUN/2024[2024-25]Status: Disposed26/2/2026AY 2024-25

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

PEE VEE TEXTILES LIMITED,WARDHA vs DCIT/ACIT CIRCLE-3, NAGPUR, NAGPUR

ITA 303/NAG/2025[2020-21]Status: Disposed25/2/2026AY 2020-21

DIGP GC CRPF,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL, TDS, GHAZIBAD

ITA 302/NAG/2025[2013-14/2014-15]Status: Disposed25/2/2026

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ELGAR PRATISTHAN,CHANDRAPUR vs ITO WARD-3 EXEMPTION, NAGPUR

ITA 263/NAG/2025[NA]Status: Disposed25/2/2026

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

INCOME TAX OFFICER WARD-3 EXEMP, NAGPUR vs PRERNA SAMAJIK SANSKRITIK BAHUDDESHIYA SHIKSHAN SANSTHA, ARMORI, GADCHIROLI

ITA 408/NAG/2024[2022-23]Status: Disposed25/2/2026AY 2022-23

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

SHRI GANPATI DEOSTHAN TRUST,NAGPUR vs ITO WARD- 1,EXEMP,NAGPUR, NAGPUR

ITA 685/NAG/2025[2017-18]Status: Disposed24/2/2026AY 2017-18

SHRI GANPATI DEOSTHAN TRUST,NAGPUR vs ITO WARD- 1, EXEMP, NAGPUR, NAGPUR

ITA 684/NAG/2025[2015-16]Status: Disposed24/2/2026AY 2015-16

YOUNG ENGINEERS EDUCATION SOCIETY,KURKHEDA vs CIT (EXEMPTION), PUNE

ITA 404/NAG/2025[NA]Status: Disposed24/2/2026

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

JAWAHARLAL DARDA DUCATION SOCIETY ,YAVATMAL vs DCIT CIR-EXEMP, NAGPUR, NAGPUR

ITA 368/NAG/2025[2025-26]Status: Disposed24/2/2026AY 2025-26

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

SHRI AJITKUMAR BADRIPRASAD BHARTIYA,NAGPUR vs DCIT, CIRCLE-1, NAGPUR

ITA 250/NAG/2025[2015-16]Status: Disposed24/2/2026AY 2015-16

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

JAWAHARLAL DARDA EDUCATION SOCIETY ,YAVATMAL vs DCIT/ACIT CIR-EXEMP, NAGPUR

ITA 104/NAG/2025[2025-26]Status: Disposed24/2/2026AY 2025-26

SHREE GANESH BUILDERS LTD.,NAGPUR vs DCIT, CIRCLE 1, NAGPUR

ITA 626/NAG/2024[2014-15]Status: Disposed24/2/2026AY 2014-15

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

SHREE GANESH BUILDERS LTD.,NAGPUR vs DCIT, CIRCLE 1, NAGPUR

ITA 625/NAG/2024[2013-14]Status: Disposed24/2/2026AY 2013-14

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

SEVALAL INFRAWORK PRIVATE LIMITED,YAVATMAL vs ITO WARD-1,YAVATMAL, YAVATMAL

ITA 401/NAG/2024[2016-2017]Status: Disposed24/2/2026AY 2016-2017

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

MAHESHKUMAR BADRIBISHAL BHARTIYA,NAGPUR vs ACIT CIRCLE 1,, NAGPUR

ITA 210/NAG/2024[2016-17]Status: Disposed24/2/2026AY 2016-17

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

RAJESH SARDA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), NAGPUR

ITA 44/NAG/2022[2015-16]Status: Disposed24/2/2026AY 2015-16

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

FATTESING PUNAJI DHABRE,NAGPUR vs PRINCIPAL COMMISSIONER INCOME TAX – 2, NAGPUR

ITA 368/NAG/2022[2011-12]Status: Disposed24/2/2026AY 2011-12

SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

SHRI NAVJYOT FOUNDATION,GONDIA vs CIT EXEMPTION, PUNE, PUNE

ITA 200/NAG/2025[NA]Status: Disposed23/2/2026

SHRI NAVJYOT FOUNDATION,GONDIA vs CIT EXEMPTION, PUNE, PUNE

ITA 199/NAG/2025[NA]Status: Disposed23/2/2026