ITAT Nagpur Bench
3,585 judgments
YUVRADHANI AGRO & DEVELOPERS PVT LTD,YAVATMAL vs ITO WARD-1, YAVATMAL, YAVATMAL
DR.MANISH BORAD (Accountant Member)
TRAMBAK RAGHUNATH KALE,AMRAVATI vs INCOME TAX OFFICER WARD 3, AMRAVATI, AMRAVATI
DR.MANISH BORAD (Accountant Member)
YASH TRAVELS AND TOURS PRIVATE LIMITED,NAGPUR vs THE INCOME TAX OFFICER WARD - 2(2) NAGPUR, NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
MANAV SEVA LOK KALYAN MAHASANGH,NAGPUR vs DCIT/ACIT CIRCLE EXEMPTIOM, NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
NARAYAN BHAGYACHANDRA KHATRI,NAGPUR vs A.C.I.T, AMRAVATI CIRCLE, AMRAVATI, AMRAVATI
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY, ACCOUNTANT MEMBER (Physical hearing) Narayan Bhagyachandra Khatri Flat No. SP-2/102, Streling Springdale Apartment, Raj Nagar, Nagpur, Maharashtra – 440013. [PAN: AACCG4441J] Vs ACIT, Amravati Circle, Amravati AayakarBhavan, Near DPS School, Saturna, Amravati, Maharashtra – 440006. Appellant / Assessee Respondent / Revenue Assessee by Shri Mahavir Atal, CA Revenue by Shri Surjit Kumar Saha, Sr. DR Date of hearing 25.02.2026 Date of
MAHA ACADAMY OF PEDIATRIC NEUROLOGY,NAGPUR vs CIT(EXEMPTION), PUNE
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY, ACCOUNTANT MEMBER Maha Academy of Pediatric Neurology, Plot No.7, Block Nos. 2, 3, 4, 5, Guru Balawantsing Compound, Near Lokmat Building, Patwardhan Ground, Nagpur-440012. PAN : AAQAM 4626 H vs CIT (Exemptions), Pune Assessee Respondent Assessee by : Shri Pranav Ashtikar, CA Revenue by : Shri Pankaj Kumar, CIT-DR Date of hearing : 24.02.2026 Date of pronouncement : 26.03.2026 PER KHETTRA MOHAN ROY (Accountant Member)
ST. MARYS CHURCH SOCIETY,BALAPUR TALODHY NAGBHID CHANDRAPUR DISTRICT (M.S.) vs ITO WARD-3, EXEMPTION,, NAGPUR
HARVEST MISSION FOR CHRIST IN INDIA,DR. DALALS COMPOUND KATOL ROAD NEAR MSEB BUILDING vs ITO WARD-1, EXAMPTION,, NAGPUR
ASHA NIKETAN CHURCH SOCIETY,DORLA VILLAGE WASA POST ANAND NAGAR GADCHIROLI M.S vs ITO WARD-3, EXEMPTION, , NAGPUR
C. S. C. EDUCATION SOCIETY,GONDPIPRI, CHANDRAPUR DIST (M.S.) vs ITO WARD-3(EXEMPTION), NAGPUR
INCOME TAX OFFICER, WARD -2, WARDHA, WARDHA vs PADMAKAR KRUSHNAJI WARBHE, HINGANGHAT
DINKAR BHANUDAS NARKHEDE,DHARANGAON vs ITO WARD-2, KHAMGAON
DR.MANISH BORAD (Accountant Member)
UNIVERSAL MULTIPURPOSE SOCIETY,NAGPUR,NAGPUR vs CIT EXEMPTION , PUNE
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
UNIVERSAL MULTIPURPOSE SOCIETY, NAGPUR,NAGPUR vs CIT EXEMPTION, PUNE
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), NAGPUR, NAGPUR vs SHRI. ASHISH NATHA CHAKKARWAR, PUSAD
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
DY.COMMISSIONER OF INCOME TAX CIRCLE (EXEMPTIONS), NAGPUR vs VSPM ACADEMY OF HIGHER EDUCATION, NAGPUR
SHRI PAWAN SINGH (Judicial Member)
PARIKSHIT RAMESH FUKE,NAGPUR vs ITO WARD 1(2) NAGPUR , NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
JANJATI CHETNA SAMITI FULCHURTOLA,GONDIA vs CIT EXEMPTION , PUNE
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
JANJATI CHETNA SAMITI FULCHURTOLA ,GONDIA vs CIT EXEMPTION , PUNE
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
SHIVPRASAD SHEVADE,NAGPUR vs ITO WARD 4(4), BSNL RTTC BUILDING, NAGPUR
SHRI PAWAN SINGH (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)