← All Benches
ITAT Nagpur Bench
3,585 judgments
MAMTA SANJAY DAND,BULDHANA vs THE INCOME-TAX OFFICER, WARD 1, KHAMGAON, BULDHANA
ITA 137/NAG/2025[2014-15]Status: Disposed7/4/2026AY 2014-15
GOPAL PURUSHOTTAM VEGAD,AMRAVATI vs ITO-WARD 5, AMRAVATI, AMRAVATI
ITA 376/NAG/2024[2013-14]Status: Disposed7/4/2026AY 2013-14
NATIONNEXT FOUNDATION,NAGPUR vs CIT EXEMPTION PUNE, PUNE
ITA 310/NAG/2025[-]Status: Disposed6/4/2026
NATIONNEXT FOUNDATION,NAGPUR vs CIT EXEMPTIONS, PUNE
ITA 309/NAG/2025[-]Status: Disposed6/4/2026
ASHOKKUMAR GOKULCHAND SANANDA,BULDHANA vs ASSISTANT COMMISIONER OF INCOME TAX AKOLA CIRCLE, AKOLA
ITA 427/NAG/2024[2014-15]Status: Disposed6/4/2026AY 2014-15
ACIT, AMRAVATI CIRCLE, AMRAVATI, AMRAVATI vs BHARAT RAIL AUTOMATIONS PRIVATE LIMITED, AMRAVATI
ITA 356/NAG/2023[2015-16]Status: Disposed2/4/2026AY 2015-16
SOCIAL EDUCATIONAL AND WELFARE ASSOCIATION,YAVATMAL vs CIT EXEMPTION, PUNE
ITA 72/NAG/2025[-]Status: Disposed1/4/2026
SOCIAL EDUCATIONAL AND WELFARE ASSOCIATION,YAVATMAL vs CIT EXEMPTION, PUNE
ITA 71/NAG/2025[-]Status: Disposed1/4/2026
ASHUTOSH RAM SHEWALKAR,NAGPUR vs INCOME TAX OFFICER WARD-5(2), NAGPUR
ITA 431/NAG/2025[2014-2015]Status: Disposed1/4/2026AY 2014-2015
DHARMA JAAGRAN NYAAS CHANDRAPUR,CHANDRAPUR vs ITO WARD-3, EXEMP, NAGPUR, NAGPUR
ITA 424/NAG/2025[2026-27]Status: Disposed1/4/2026AY 2026-27
SHREE SANT BHOJAJI MAHARAJ DEOSTHAN AJANSARA,WARDHA vs INCOME TAX OFFICER (EXEMPTION) - 4, NAGPUR, NAGPUR
ITA 212/NAG/2025[2015-2016]Status: Disposed1/4/2026AY 2015-2016
SHREE SANT BHOJAJI MAHARAJ DEOSTHAN AJANSARA,WARDHA vs INCOME TAX OFFICER (EXEMPTION) -4, NAGPUR, NAGPUR
ITA 211/NAG/2025[2015-2016]Status: Disposed1/4/2026AY 2015-2016
SHREE SANT BHOJAJI MAHARAJ DEOSTHAN AJANSARA,WARDHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE AT NGP, NAGPUR
ITA 186/NAG/2025[2015-2016]Status: Disposed1/4/2026AY 2015-2016
VAISHALI GUNVANTRAO JAWLKAR,AMRAVATI vs INCOME TAX OFFICER WARD 3 AMRAVATI, AMRAVATI
ITA 23/NAG/2026[2019-2020]Status: Disposed27/3/2026AY 2019-2020
GEETA PREMCHAND NATHANI,WARDHA vs OFFICER, WARDHA
ITA 19/NAG/2026[2020-21]Status: Disposed27/3/2026AY 2020-21
RAVINDRA SHARADRAO DUSHETTIWAR,WARDHA vs ITO WARD-1, WARDHA
ITA 119/NAG/2026[2020-21]Status: Disposed27/3/2026AY 2020-21
SHASHI VASANT SHASTRI,NAGPUR vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR
ITA 360/NAG/2025[2013-14]Status: Disposed27/3/2026AY 2013-14
DY. CIT, CENTRAL CIRCLE-2(2), NAGPUR vs GOPANI IRON AND POWER(INDIA) PVT. LTD., MUMBAI
ITA 139/NAG/2025[2018-19]Status: Disposed27/3/2026AY 2018-19
DY. CIT, CENTRAL CIRCLE-2(2), NAGPUR vs GOPANI IRON AND POWER(INDIA) PVT. LTD., MUMBAI
ITA 138/NAG/2025[2017-18]Status: Disposed27/3/2026AY 2017-18
LATE JANKIDEVI NANDLAL JAISWAL THROUGH LEGAL HEIR SHRI AMIT MOHANLAL JAISWAL,NAGPUR vs ITO WARD-4(4), NAGPUR
ITA 238/NAG/2024[2015-16]Status: Disposed27/3/2026AY 2015-16
