← All Benches
ITAT Nagpur Bench
3,572 judgments
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs SHRI DWARKADAS M BHUTADA, NAGPUR
ITA 134/NAG/2016[2010-11]Status: Disposed22/6/2017AY 2010-11
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs SHRI ATUL B. WALKE, NAGPUR
ITA 106/NAG/2016[2007-08]Status: Disposed22/6/2017AY 2007-08
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs SHRI ATUL B. WALKE, NAGPUR
ITA 105/NAG/2016[2006-07]Status: Disposed22/6/2017AY 2006-07
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs SHRI KAILASHSINGH G. ROTELE, CHIMUR
ITA 103/NAG/2016[2008-09]Status: Disposed22/6/2017AY 2008-09
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs SHRI KAILASHSINGH G. ROTELE, CHIMUR
ITA 102/NAG/2016[2007-08]Status: Disposed22/6/2017AY 2007-08
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs SHRI AWDHOOT M SHIRPURE, AMRAVATI
ITA 101/NAG/2016[2012-13]Status: Disposed22/6/2017AY 2012-13
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs SHRI AWDHOOT M SHIRPURE, AMRAVATI
ITA 100/NAG/2016[2010-11]Status: Disposed22/6/2017AY 2010-11
DY. C.I.T. CENTRAL CIR2(2), NAGPUR vs M/S SHREE AGRAWAL COAL INDIA PVT. LTD., NAGPUR
ITA 22/NAG/2016[2007-08]Status: Disposed21/6/2017AY 2007-08
DY. C.I.T. CENTRAL CIR2(2), NAGPUR vs M/S SHREE AGRAWAL COAL INDIA PVT. LTD., NAGPUR
ITA 21/NAG/2016[2006-07]Status: Disposed21/6/2017AY 2006-07
DY. C.I.T. CENTRAL CIR2(2), NAGPUR vs M/S SHREE AGRAWAL COAL INDIA PVT. LTD., NAGPUR
ITA 20/NAG/2016[2005-06]Status: Disposed21/6/2017AY 2005-06
ASSTT. C.I.T AMRAVATI CIR-, AMRAVATI vs BHUWANESHWAR REFINERIES (PVT.)LTD, AMARAVATI
ITA 471/NAG/2014[2011-12]Status: Disposed21/6/2017AY 2011-12
ASSTT. C.I.T, CENTRAL CIR, -2(3), NAGPUR vs VIDHARBHA TRADELINKS PVT. LTD., NAGPUR
ITA 464/NAG/2014[2008-09]Status: Disposed21/6/2017AY 2008-09
SHRI DUSHYANT SATISH CHATURVEDI,NAGPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 460/NAG/2014[2011-12]Status: Disposed21/6/2017AY 2011-12
SHRI DUSHYANT SATISH CHATURVEDI,NAGPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 459/NAG/2014[2010-11]Status: Disposed21/6/2017AY 2010-11
SMT. ABHA SATISH CHATURVEDI,NAGPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 458/NAG/2014[2010-11]Status: Disposed21/6/2017AY 2010-11
ACIT, CIRCLE-5, NAGPUR vs SHRI S. RAMALINGAM, NAGPUR
ITA 226/NAG/2012[2005-06]Status: Disposed21/6/2017AY 2005-06
ACIT-CIR-8, NAGPUR vs M/S PRASHANT CONSTRUCTION CO., NAGPUR
ITA 257/NAG/2014[2007-08]Status: Disposed20/6/2017AY 2007-08
ACIT, CIRCLE-2, NAGPUR vs SMT ABHA SATISH CHATURVEDI, NAGPUR
ITA 462/NAG/2014[2010-11]Status: Disposed19/6/2017AY 2010-11
SHILPA RE-ROLLERS PVT. LTD., (NOW KNOWN AS SHILPA STEEL & POWER LTD.),NAGPUR vs THE ASSTT. C.I.T., CIRCLE 2, NAGPUR
ITA 357/NAG/2014[2007-08]Status: Disposed31/3/2017AY 2007-08
SHILPA RE-ROLLERS PVT. LTD., (NOW KNOWN AS SHILPA STEEL & POWER LTD.),NAGPUR vs THE ASSTT. C.I.T., CIRCLE 2, NAGPUR
ITA 356/NAG/2014[2006-07]Status: Disposed31/3/2017AY 2006-07