← All Benches
ITAT Nagpur Bench
3,585 judgments
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES,D, NAGPUR
ITA 265/NAG/2015[2009-10]Status: Disposed24/11/2017AY 2009-10
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES, NAGPUR
ITA 264/NAG/2015[2008-09]Status: Disposed24/11/2017AY 2008-09
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES, NAGPUR
ITA 263/NAG/2015[2007-08]Status: Disposed24/11/2017AY 2007-08
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES, NAGPUR
ITA 262/NAG/2015[2006-07]Status: Disposed24/11/2017AY 2006-07
INCOME TAX OFFICER WARD-1(4), NAGPUR vs M/S R.F.ARRAYS SYSTEMS PVT. LTD, NAGPUR
ITA 397/NAG/2014[2010-11]Status: Disposed24/11/2017AY 2010-11
ACIT-CIRCLE-2, NAGPUR vs M/S. PERMANENT AGROTECH PVT. LTD., NAGPUR
ITA 250/NAG/2014[2009-10]Status: Disposed24/11/2017AY 2009-10
PERMANENT AGROTECH PRIVATE LIMITED,NAGPUR vs ACIT-CIRCLE-2, NAGPUR
ITA 229/NAG/2014[2009-10]Status: Disposed24/11/2017AY 2009-10
RADHESHYAM BISARAM KATRE,NAGPUR vs THE ACIT, CENTRAL CIRCLE-2(1), NAGPUR
ITA 363/NAG/2017[2008-2009]Status: Disposed23/11/2017AY 2008-2009
RADHESHYAM BISARAM KATRE,NAGPUR vs THE ACIT, CENTRAL CIRCLE-2(1), NAGPUR
ITA 362/NAG/2017[2007-2008]Status: Disposed23/11/2017AY 2007-2008
RADHESHYAM BISARAM KATRE,NAGPUR vs THE ACIT, CENTRAL CIRCLE-2(1), NAGPUR
ITA 361/NAG/2017[2006-2007]Status: Disposed23/11/2017AY 2006-2007
RADHESHYAM BISARAM KATRE,NAGPUR vs THE ACIT, CENTRAL CIRCLE-2(1), NAGPUR
ITA 360/NAG/2017[2005-2006]Status: Disposed23/11/2017AY 2005-2006
RADHESHYAM BISARAM KATRE,NAGPUR vs THE ACIT, CENTRAL CIRCLE-2(1), NAGPUR
ITA 359/NAG/2017[2004-2005]Status: Disposed23/11/2017AY 2004-2005
RADHESHYAM BISARAM KATRE,NAGPUR vs THE ACIT, CENTRAL CIRCLE-2(1), NAGPUR
ITA 358/NAG/2017[2003-2004]Status: Disposed23/11/2017AY 2003-2004
KESHAORAO BISRAM KATRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 357/NAG/2017[2009-2010]Status: Disposed23/11/2017AY 2009-2010
KESHAORAO BISRAM KATRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 356/NAG/2017[2008-2009]Status: Disposed23/11/2017AY 2008-2009
KESHAORAO BISRAM KATRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 354/NAG/2017[2006-07]Status: Disposed23/11/2017AY 2006-07
KESHAORAO BISRAM KATRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 353/NAG/2017[2005-06]Status: Disposed23/11/2017AY 2005-06
KESHAORAO BISRAM KATRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 352/NAG/2017[F.Y. 2004-05]Status: Disposed23/11/2017
KESHAORAO BISRAM KATRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 351/NAG/2017[F.Y.2003-04]Status: Disposed23/11/2017
M/S KASAT BUILDERS AND CONSTRUCTION PVT. LTD.,AKOLA vs A.C.I.T, AKOLA CIRCLE, AKOLA
ITA 505/NAG/2016[2013-14]Status: Disposed23/11/2017AY 2013-14
