← All Benches
ITAT Nagpur Bench
3,585 judgments
SHRI SALIM ZIKAR GHANIWALA,NAGPUR vs D.C.I.T. CEN TRAL CIR. AMRAVARI NOW ADDITIONAL CHARGE WITH ACIT, CENT. CIR-2(2),NAGPUR, NAGPUR
ITA 159/NAG/2016[2001-02]Status: Disposed8/3/2018AY 2001-02
SHRI SIDDIQUE ZIKAR GHANIWALA,NAGPUR vs D.C.I.T. CEN TRAL CIR. AMRAVARI NOW ADDITIONAL CHARGE WITH ACIT, CENT. CIR-2,NAGPUR, NAGPUR
ITA 156/NAG/2016[2001-02]Status: Disposed8/3/2018AY 2001-02
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES, NAGPUR
ITA 297/NAG/2015[2012-13]Status: Disposed8/3/2018AY 2012-13
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES, NAGPUR
ITA 296/NAG/2015[2011-12]Status: Disposed8/3/2018AY 2011-12
D.C.I.T. CIR,8, NAGPUR vs SHRI SANJAY PRAMOD NASHINE, GONDIA
ITA 476/NAG/2014[2010-11]Status: Disposed8/3/2018AY 2010-11
ASTT.COMMISSIONER OF INCOME TAX,AMRAVATI CIR.AMRAVATI, AMRAVATI vs SHRI AKASH RAMESHWAR PANPALIA,
ITA 446/NAG/2014[2008-09]Status: Disposed8/3/2018AY 2008-09
MANOJ SHANKARRAO BHAGAT,YAVATMAL vs ITO-WARD-1, AMARAVATI
ITA 312/NAG/2014[2009-10]Status: Disposed8/3/2018AY 2009-10
SHRI MANOJ CHAINSUKH ASAWA,NAGPUR vs THE ITO-WARD-4(1), NAGPUR
ITA 179/NAG/2014[2008-09]Status: Disposed8/3/2018AY 2008-09
DR. SHAILESH KOTHALKAR,NAGPUR vs ACIT-CENTRAL CIRCLE-3, NAGPUR
ITA 101/NAG/2014[2007-08]Status: Disposed8/3/2018AY 2007-08
THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA,NAGPUR vs I.T.O. T.D.S. WARD 2-(1), NAGPUR
ITA 102/NAG/2017[2011-12]Status: Disposed1/3/2018AY 2011-12
A,C.I.T. (EXEMPTION), NAGPUR vs M/S VIDARBHA CRICKET ASSOCIATION, NAGPUR
ITA 500/NAG/2016[2009-10]Status: Disposed1/3/2018AY 2009-10
SHRI SHRI GURVINDER SINGH SASAN, L/H OF LATE SHRI JAGDISH SINGH SASAN,NAGPUR vs THE ITO-WARD-2(2), NAGPUR
ITA 7/NAG/2014[2007-08]Status: Disposed1/3/2018AY 2007-08
LAXMAN PANDURANG DUDHE,NAGPUR vs PRINCIPAL C.I.T. -2, NAGPUR
ITA 177/NAG/2017[]Status: Disposed22/1/2018
KHAMGAON URBAN CO-OP BANK LTD.,NAGPUR vs PRINCIPAL C.I.T. -1, NAGPUR
ITA 169/NAG/2017[2012-13]Status: Disposed22/1/2018AY 2012-13
SHRI RAMBHAN MAHADEO SHEGAONKAR,NAGPUR vs PRINCIPOAL C.I.T.-2, NAGPUR
ITA 360/NAG/2016[2008-09]Status: Disposed22/1/2018AY 2008-09
ROSHAN RAMDEO JAISWAL,GONDIA vs ASSTT.COMMISSIONER OF INCOME TAXCIRCLE-8, NAGPUR
ITA 313/NAG/2012[2008-09]Status: Disposed22/1/2018AY 2008-09
ACIT, CIR-8, NAGPUR vs ROSHANLAL RAMDEO JAISWAL, GONDIA
ITA 225/NAG/2012[2008-09]Status: Disposed22/1/2018AY 2008-09
M/S J.V.KULKARNI & FRIENDS ASSOCIATES,MALKAPUR vs D.C.I.T. CENTRALCIRCLE 1(2), NAGPUR
ITA 607/NAG/2016[2012-13]Status: Disposed1/1/2018AY 2012-13
SHRI PUSHPENDRAKUMAR K. SHARMA,AKOLA vs I.T.O. WARD -3, AKOLA
ITA 92/NAG/2017[2008-09]Status: Disposed24/11/2017AY 2008-09
M/S SWAPNIL PROMOTERS & DEVELOPERS PVT.LTD,NAGPUR vs DCIT CIRCLE-1,NAGPUR, NAGPUR
ITA 325/NAG/2017[2013-2014]Status: Disposed24/11/2017AY 2013-2014
