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ITAT Nagpur Bench

3,585 judgments

INCOME TAX OFFICER,WARD 1(1), NAGPUR vs AMIT LUKKA (HUF), NAGPUR

ITA 67/NAG/2018[2014-2015]Status: Disposed11/7/2018AY 2014-2015

BULDANA URBAN CO-OP CREDIT SOCIETY LIMITD AND NATIONAL BUILDING CONSTRUCTION (J.V),BULDANA vs INCOME TAX OFFICER, TDS WARD 1(2), AKOLA

ITA 166/NAG/2018[2012-2013]Status: Disposed11/7/2018AY 2012-2013

BULDANA URBAN CO-OP CREDIT SOCIETY LIMITD AND NATIONAL BUILDING CONSTRUCTION (J.V),BULDANA vs INCOME TAX OFFICER, TDS WARD 1(2), AKOLA

ITA 165/NAG/2018[2011-2012]Status: Disposed11/7/2018AY 2011-2012

I.T.O. WARD 1, AMARAVATI vs SHRI SHAILENDRAKUMAR GOVERDHANDAS AGRAWAL, PARATWADA

ITA 293/NAG/2015[2011-12]Status: Disposed2/7/2018AY 2011-12

KETAN CERAMICS PVT. LTD.,NAGPUR vs THE ACIT, CENTRAL-CIRCLE-2(3), NAGPUR

ITA 428/NAG/2013[2006-07]Status: Disposed23/5/2018AY 2006-07

M/S. VHCPL ADCC PINGLAI INFRASTRUCTURE PVT. LTD.,NAGPUR vs THE ITO, WARD- 1(4), NAGPUR

ITA 92/NAG/2015[2007-08]Status: Disposed9/5/2018AY 2007-08

I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs ULTRATECH CEMENT LTD UNIT AWARPUR CEMENT WORKS,

ITA 349/NAG/2015[2015-16]Status: Disposed9/5/2018AY 2015-16

I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs ULTRATECH CEMENT LTD UNIT AWARPUR CEMENT WORKS,

ITA 348/NAG/2015[2014-15]Status: Disposed9/5/2018AY 2014-15

I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs ULTRATECH CEMENT LTD UNIT AWARPUR CEMENT WORKS,

ITA 347/NAG/2015[2013-14]Status: Disposed9/5/2018AY 2013-14

I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs ULTRATECH CEMENT LTD UNIT AWARPUR CEMENT WORKS,

ITA 346/NAG/2015[2012-13]Status: Disposed9/5/2018AY 2012-13

I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs ULTRATECH CEMENT LTD UNIT AWARPUR CEMENT WORKS,

ITA 345/NAG/2015[2011-12]Status: Disposed9/5/2018AY 2011-12

I..T.O. WARD 1(1), NAGPUR vs SHRI ASHOK GULABCHAND CHANDAK, NAGPUR

ITA 396/NAG/2014[2009-10]Status: Disposed9/5/2018AY 2009-10

ASSTT. COMMISSIONER OF INCOME TAX.CIRCLE-7, NAGPUR vs M/S BALLARPUR INDUSTRIES LTD., GURGAON

ITA 379/NAG/2014[2008-09]Status: Disposed9/5/2018AY 2008-09

SHRI PADMESH GUPTA,NAGPUR vs ACITCENTRAL-CIRCLE-2(3), NAGPUR

ITA 455/NAG/2013[2005-06]Status: Disposed9/5/2018AY 2005-06

I.T.O. WARD -2, YAVATMAL vs SHRI AMOL ASHOK NILAWAR, YAVATMAL

ITA 259/NAG/2015[2008-09]Status: Disposed7/5/2018AY 2008-09

M/S SANJAY SHANKARRAO JADHAO,AMRAVATI vs JIOINT C.I.T. AMRAVATI RANGE, AMRAVATI

ITA 66/NAG/2017[2011-12]Status: Disposed23/4/2018AY 2011-12

DY. CIT- AMRAVATI CIRCLE, AMRAVATI vs THE AMARAVATI DISTRICT CENTRAL, AMRAVATI

ITA 29/NAG/2015[2012-13]Status: Disposed23/4/2018AY 2012-13

ITO, WARD-1(5), NAGPUR vs M/S. SHREE GANNAYAK BUILDERS AND DEVELOPERS, NAGPUR

ITA 164/NAG/2017[2013-14]Status: Disposed8/3/2018AY 2013-14

I.T.O. WARD -2(2),R, NAGPUR vs SHRI DALBIRSINGH M. TULI, NAGPUR

ITA 598/NAG/2016[2011-12]Status: Disposed8/3/2018AY 2011-12

SHRI ANIS ZIKAR GHANIWALA,AMARAVATI vs DY. C.I.T CENT CIR AMRAVATI NOW ADDL CHARGE A,C,I,T C.C.2 NAGPUR, NAGPUR

ITA 3/NAG/2016[2001-02]Status: Disposed8/3/2018AY 2001-02