← All Benches
ITAT Nagpur Bench
3,585 judgments
A.C.I.T.. CHANDRAPUR CIRCLE, CHANDRAPUR vs M/S JAIN BLUK MOVERS PVT.LTD., CHANDRAPUR
ITA 220/NAG/2015[2010-11]Status: Disposed13/7/2018AY 2010-11
BULDANA URBAN CO OP CREDIT SOCIETY LTD AND NATIONAL BUILDING CONSTRUCTION(JV),BULDHANA vs I.T.O. (TDS)1(2), AKOLA
ITA 176/NAG/2015[2009-10]Status: Disposed13/7/2018AY 2009-10
INCOME TAX OFFICER WARD-1, AKOLA vs SMT. GOKARNABAI WASUDERAO BAHAL L/H OF LATE SHRI WASUDEORAO JANSA BAHAL, AKOT
ITA 474/NAG/2014[2010-11]Status: Disposed13/7/2018AY 2010-11
ITO, WARD-2(2), TDS, AMARAVATI vs THE DY. MUNICIPAL COMMISSIONER, AMARAVATI
ITA 69/NAG/2017[2008-09]Status: Disposed13/7/2018AY 2008-09
DY. C.I.T. CIR., -1, NAGPUR vs SHRI SATISH KESHAVRAO MUNDE, NAGPUR
ITA 67/NAG/2017[2009-10]Status: Disposed13/7/2018AY 2009-10
INCOME TAX OFFICER, WARD-3, AMRAVATI vs SHRI PRAKASH MOTILAL KHANDELWAL, NAGPUR
ITA 397/NAG/2017[2012-13]Status: Disposed13/7/2018AY 2012-13
INCOME TAX OFFICER WARD-7(1), NAGPUR vs M/S KRISHNUM INVESTMENT PVT. LTD.,
ITA 424/NAG/2014[2007-08]Status: Disposed13/7/2018AY 2007-08
DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AKOLA vs SHRI KAMALKISHOR BHIKAMCHAND BAJAJ, AKOLA
ITA 372/NAG/2014[2007-08]Status: Disposed13/7/2018AY 2007-08
THE ITO,(TDS) WARD-1(2), AKOLA vs THE CHIEF ACCOUNT OFFICER, AKOLA
ITA 89/NAG/2017[2014-15]Status: Disposed13/7/2018AY 2014-15
THE ITO,(TDS) WARD-1(2), AKOLA vs THE CHIEF ACCOUNT OFFICER, AKOLA
ITA 88/NAG/2017[2013-14]Status: Disposed13/7/2018AY 2013-14
THE ITO,(TDS) WARD-1(2), AKOLA vs THE CHIEF ACCOUNT OFFICER, AKOLA
ITA 87/NAG/2017[2012-13]Status: Disposed13/7/2018AY 2012-13
THE ITO,(TDS) WARD-1(2), AKOLA vs THE CHIEF ACCOUNT OFFICER, AKOLA
ITA 85/NAG/2017[2009-10]Status: Disposed13/7/2018AY 2009-10
ITO, WARD-2(2), TDS, AMARAVATI vs THE DY. MUNICIPAL COMMISSIONER, AMRAVATI
ITA 82/NAG/2017[2013-14]Status: Disposed13/7/2018AY 2013-14
ITO, WARD-2(2), TDS, AMARAVATI vs THE DY. MUNICIPAL COMMISSIONER, AMRAVATI
ITA 81/NAG/2017[2012-13]Status: Disposed13/7/2018AY 2012-13
ITO, WARD-2(2), TDS, AMARAVATI vs THE DY. MUNICIPAL COMMISSIONER, AMRAVATI
ITA 80/NAG/2017[2011-12]Status: Disposed13/7/2018AY 2011-12
ITO, WARD-2(2), TDS, AMARAVATI vs THE DY. MUNICIPAL COMMISSIONER, AMARAVATI
ITA 79/NAG/2017[2010-11]Status: Disposed13/7/2018AY 2010-11
ITO, WARD-2(2), TDS, AMARAVATI vs THE DY. MUNICIPAL COMMISSIONER, AMARAVATI
ITA 78/NAG/2017[2009-10]Status: Disposed13/7/2018AY 2009-10
DY. CIT, CENTRAL CIRCLE-1(3), NAGPUR vs SHRI CHAGANLAL KUNVERJIBHAI PATEL, NAGPUR
ITA 70/NAG/2017[2003-04]Status: Disposed13/7/2018AY 2003-04
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -5, NAGPUR vs SHRI PRAVIN PREMJIBHAI THAKKAR, NAGPUR
ITA 80/NAG/2018[2014-2015]Status: Disposed11/7/2018AY 2014-2015
INCOME TAX OFFICER,WAD 1(3), NAGPUR vs SMT. RAHINI LUKKA GUPTA SARDA -BAGARIA, NAGPUR
ITA 71/NAG/2018[2014-2015]Status: Disposed11/7/2018AY 2014-2015
