Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
INCOME TAX OFFICER WARD-1, AKOLA vs SMT. GOKARNABAI WASUDERAO BAHAL L/H OF LATE SHRI WASUDEORAO JANSA BAHAL , AKOT | BharatTax
Home
/
INCOME TAX OFFICER WARD-1, AKOLA vs. SMT. GOKARNABAI WASUDERAO BAHAL L/H OF LATE SHRI WASUDEORAO JANSA BAHAL , AKOT
INCOME TAX OFFICER WARD-1, AKOLA vs. SMT. GOKARNABAI WASUDERAO BAHAL L/H OF LATE SHRI WASUDEORAO JANSA BAHAL , AKOT
Bookmark
Report Error
PDF
ITA 474/NAG/2014
Status: Disposed
ITAT Nagpur
13 July 2018
AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
