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KESHAORAO BISRAM KATRE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR | BharatTax
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KESHAORAO BISRAM KATRE,NAGPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
KESHAORAO BISRAM KATRE,NAGPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
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ITA 353/NAG/2017
Status: Disposed
ITAT Nagpur
23 November 2017
AY 2005-06
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