← All Benches

ITAT Nagpur Bench

3,585 judgments

SHRI KHANCHAND D. DODEJA,AKOLA vs I.T.O. WARD -1, AKOLA

ITA 336/NAG/2017[2006-2007]Status: Disposed22/2/2021AY 2006-2007

M/S HIRA FOOD PRODUCTS,NAGPUR vs PRINCIPAL C.I.T. -2, NAGPUR

ITA 171/NAG/2017[2012-13]Status: Disposed22/2/2021AY 2012-13

ITO, WARD-3(5), NAGPUR vs SHRI RUPRAO BALIRAM RAUT, NAGPUR

ITA 137/NAG/2017[2009-10]Status: Disposed22/2/2021AY 2009-10

MRS. DIANA HORMUJSEE(LEGAL HEIR) LATE SHRI. RUSTOM M.HORMUSJEE,NAGPUR vs ASSTT.COMMISSIONER OF INCOME-TAX,CIRCLE-8, NAGPUR

ITA 2/NAG/2011[2005-06]Status: Disposed22/2/2021AY 2005-06

M/S SHRI RAMDEV COTSPIN,AKOT vs INCOME TAX OFFICER (TDS), NAGPUR

ITA 141/NAG/2019[2015-16]Status: Disposed8/1/2021AY 2015-16

M/S SHRI RAMDEV COTSPIN,AKOT vs INCOME TAX OFFICER (TDS), NAGPUR

ITA 140/NAG/2019[2014-15]Status: Disposed8/1/2021AY 2014-15

M/S SHRI RAMDEV COTSPIN,AKOT vs INCOME TAX OFFICER (TDS), NAGPUR

ITA 139/NAG/2019[2013-14]Status: Disposed8/1/2021AY 2013-14

NIRMIT GAURAV INDRASTRUCTURE PRIVATE LIMITED,NAGPUR vs INCOME TAX OFFICER WARD 1(4), NAGPUR

ITA 329/NAG/2017[2013-2014]Status: Disposed8/1/2021AY 2013-2014

SHRI VASANTRAO GOPALRAO GHONGE,WARDHA vs DY. C.I.T. CENTRAL CIR. 1(1), NAGPUR

ITA 36/NAG/2016[2010-11]Status: Disposed8/1/2021AY 2010-11

SHRI VASANTRAO GOPALRAO GHONGE,WARDHA vs DY. C.I.T. CENTRAL CIR. 1(1), NAGPUR

ITA 35/NAG/2016[2009-10]Status: Disposed8/1/2021AY 2009-10

SHRI VASANTRAO GOPALRAO GHONGE,WARDHA vs DY. C.I.T. CENTRAL CIR. 1(1), NAGPUR

ITA 33/NAG/2016[2007-08]Status: Disposed8/1/2021AY 2007-08

SHRI VASANTRAO GOPALRAO GHONGE,WARDHA vs D.C.I.T. CENTRAL CRICLE 1(1), NAGPUR

ITA 32/NAG/2016[2006-07]Status: Disposed8/1/2021AY 2006-07

SHRI VASANTRAO GOPALRAO GHONGE,WARDHA vs D.C.I.T. CENTRAL CRICLE 1(1), NAGPUR

ITA 31/NAG/2016[2005-06]Status: Disposed8/1/2021AY 2005-06

DARYAPUR SHETKARI SAHAKARI GINNING & PRESSING FACTORY LTD.,BANOSA,AMARAVATI vs A.C.I.T.AMRAVATI CIRCLE,AMRAVATI, AMARAVATI

ITA 98/NAG/2010[2004-05]Status: Disposed8/1/2021AY 2004-05

DARYAPUR SHETKARI SAHAKARI GINNING & PRESSING FACTORY LTD.,BANOSA,AMARAVATI vs A.C.I.T.AMRAVATI CIRCLE,AMRAVATI, AMARAVATI

ITA 97/NAG/2010[2003-04]Status: Disposed8/1/2021AY 2003-04

DARYAPUR SHETKARI SAHAKARI GINNING & PRESSING FACTORY LTD.,BANOSA,AMARAVATI vs A.C.I.T.AMRAVATI CIRCLE,AMRAVATI, AMARAVATI

ITA 96/NAG/2010[2002-03]Status: Disposed8/1/2021AY 2002-03

GAUTAM MAGASWARGIYA KAPUS UTPADAK SAHAKARI SUT GIRNI LIMITED,NAGPUR vs ITO, WARD 2(3), NAGPUR

ITA 11/NAG/2020[2013-14]Status: Disposed21/12/2020AY 2013-14

GEETA BORKUTE,NAGPUR vs INCOME TAX OFFICER, WARD -1(1), NAGPUR

ITA 415/NAG/2019[2014-15]Status: Disposed14/9/2020AY 2014-15

UMIYA URBAN CO-OPERATIVE BANK LIMITED,NAGPUR vs ACIT(TDS), CIRCLE-2, NAGPUR

ITA 409/NAG/2019[2015-16]Status: Disposed21/8/2020AY 2015-16

ALOK RAVIKUMAR PASHINE,BHANDARA vs INCOME TAX OFFICER, WARD -2, BHANDARA

ITA 101/NAG/2019[2008-09]Status: Disposed21/8/2020AY 2008-09