← All Benches
ITAT Nagpur Bench
3,585 judgments
NEW ENGLISH HIGH SCHOOL & JUNIOR COLLAGE,YAVATMAL vs DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GAZIABAD
ITA 196/NAG/2019[2014-15]Status: Disposed1/4/2021AY 2014-15
NEW ENGLISH HIGH SCHOOL & JUNIOR COLLAGE,YAVATMAL vs DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GAZIABAD
ITA 195/NAG/2019[2013-14]Status: Disposed1/4/2021AY 2013-14
M/S SMART MONEY FINANCE PVT LTD,MUMBAI vs DY.CIT CENTRAL CIRCLE-2(3),NAGPUR, NAGPUR
ITA 298/NAG/2017[2008-2009]Status: Disposed19/3/2021AY 2008-2009
M/S SMART MONEY FINANCE PVT LTD,MUMBAI vs DY.CIT CENTRAL CIRCLE-2(3),NAGPUR, NAGPUR
ITA 297/NAG/2017[2007-2008]Status: Disposed19/3/2021AY 2007-2008
M/S SMART MONEY FINANCE PVT LTD,MUMBAI vs DY.CIT CENTRAL CIRCLE-2(3),NAGPUR, NAGPUR
ITA 296/NAG/2017[2006-2007]Status: Disposed19/3/2021AY 2006-2007
M/S SMART MONEY FINANCE PVT LTD,MUMBAI vs DY.CIT CENTRAL CIRCLE-2(3),NAGPUR, NAGPUR
ITA 295/NAG/2017[2005-2006]Status: Disposed19/3/2021AY 2005-2006
M/S SMART MONEY FINANCE PVT LTD,MUMBAI vs DY.CIT CENTRAL CIRCLE-2(3),NAGPUR, NAGPUR
ITA 294/NAG/2017[2004-2005]Status: Disposed19/3/2021AY 2004-2005
M/S SMART MONEY FINANCE PVT LTD,MUMBAI vs DY.CIT CENTRAL CIRCLE-2(3),NAGPUR, NAGPUR
ITA 293/NAG/2017[2003-2004]Status: Disposed19/3/2021AY 2003-2004
M/S SMART MONEY FINANCE PVT LTD,MUMBAI vs DY.CIT CENTRAL CIRCLE-2(3),NAGPUR, NAGPUR
ITA 292/NAG/2017[2002-2003]Status: Disposed19/3/2021AY 2002-2003
SHRI AVEREAL GANGADHAR SHETTY,CHANDRAPUR vs ACIT, CHANDRAPUR
ITA 176/NAG/2017[2014-2015]Status: Disposed5/3/2021AY 2014-2015
RAMCHANDANI MUKESH NANAKRAM,NANDURA vs INCOME TAX OFFICER, KHAMGAON
ITA 84/NAG/2020[2009-10]Status: Disposed5/3/2021AY 2009-10
ASSTT.COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR vs NISHA SHANTILAL KOTHARI, NAGPUR
ITA 21/NAG/2020[2013-14]Status: Disposed5/3/2021AY 2013-14
ASSTT.COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR vs NISHA SHANTILAL KOTHARI, NAGPUR
ITA 20/NAG/2020[2011-12]Status: Disposed5/3/2021AY 2011-12
M/S DEVYANI TRADELINKS PRIVATE LIMITED,NAGPUR vs INCOME TAX OFFICER WARD 1(2), NAGPUR
ITA 106/NAG/2018[2010-2011]Status: Disposed5/3/2021AY 2010-2011
VISHAL MADANLAL BHATIA,NAGPUR vs INCOME TAX OFFICER WARD-2(4), NAGPUR
ITA 41/NAG/2020[2008-09]Status: Disposed22/2/2021AY 2008-09
THE PRAGATI CO-OPRATIVE HOUSING SOCIETY LIMITED,NAGPUR vs INCOME TAX OFFICER, WARD -1(5), NAGPUR
ITA 116/NAG/2020[2014-15]Status: Disposed22/2/2021AY 2014-15
PRAGATI CO-OPERATIVE HOUSING SOCIETY LIMITED,NAGPUR vs INCOME TAX OFFICER, WARD -1(5), NAGPUR
ITA 115/NAG/2020[2013-14]Status: Disposed22/2/2021AY 2013-14
SHRI KHANCHAND D. DODEJA,AKOLA vs I.T.O. WARD -1, AKOLA
ITA 339/NAG/2017[2009-2010]Status: Disposed22/2/2021AY 2009-2010
SHRI KHANCHAND D. DODEJA,AKOLA vs I.T.O. WARD -1, AKOLA
ITA 338/NAG/2017[2008-2009]Status: Disposed22/2/2021AY 2008-2009
SHRI KHANCHAND D. DODEJA,AKOLA vs I.T.O. WARD -1, AKOLA
ITA 337/NAG/2017[2007-2008]Status: Disposed22/2/2021AY 2007-2008
