← All Benches
ITAT Nagpur Bench
3,585 judgments
SHRI DHANRAJ HARICHAND KHADELWAL,NAGPUR vs D.C.I.T-A.C., AMRAVATI
ITA 4/NAG/2018[2013-2014]Status: Disposed12/5/2021AY 2013-2014
SHAKEEL ABDUL MAJID AKBANI,AMRAVATI vs DCIT,CENTRAL CIRCULE, AKOLA
ITA 244/NAG/2017[2005-2006]Status: Disposed12/5/2021AY 2005-2006
SHAKEEL ABDUL MAJID AKBANI,AMRAVATI vs DCIT,CENTRAL CIRCULE, AKOLA
ITA 243/NAG/2017[2002-2003]Status: Disposed12/5/2021AY 2002-2003
SHAKEEL ABDUL MAJID AKBANI,AMRAVATI vs DCIT,CENTRAL CIRCULE, AKOLA
ITA 242/NAG/2017[2001-2002]Status: Disposed12/5/2021AY 2001-2002
SMT ZUBEDABAI ABDUL MAJID AKBANI,AMRAVATI vs D.C.I.T. CENTRALCIRCLE, AKOLA
ITA 19/NAG/2017[2005-06]Status: Disposed12/5/2021AY 2005-06
SHETKARI SOLVENT (INDIA) LIMITED,NAGPUR vs ACIT C.C. 1(1), NAGPUR
ITA 138/NAG/2012[2007-08]Status: Disposed12/5/2021AY 2007-08
SMT KIRANBALA C. KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 581/NAG/2016[2008-09]Status: Disposed6/5/2021AY 2008-09
SMT KIRANBALA C. KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 580/NAG/2016[2007-08]Status: Disposed6/5/2021AY 2007-08
SMT KIRANBALA C. KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 579/NAG/2016[2006-07]Status: Disposed6/5/2021AY 2006-07
SMT KIRANBALA C. KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 578/NAG/2016[2005-06]Status: Disposed6/5/2021AY 2005-06
SMT KIRANBALA C. KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 577/NAG/2016[2004-05]Status: Disposed6/5/2021AY 2004-05
SMT KIRANBALA C. KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 576/NAG/2016[2003-04]Status: Disposed6/5/2021AY 2003-04
SMT KIRANBALA C. KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 575/NAG/2016[2002-03]Status: Disposed6/5/2021AY 2002-03
SMT KANISHKA KOCHAR,NAGPUR vs I.T.O., WARDHA
ITA 589/NAG/2016[2008-09]Status: Disposed23/4/2021AY 2008-09
SMT KANISHKA KOCHAR,NAGPUR vs I.T.O., WARDHA
ITA 588/NAG/2016[2007-08]Status: Disposed23/4/2021AY 2007-08
SMT KANISHKA KOCHAR,NAGPUR vs I.T.O., WARDHA
ITA 587/NAG/2016[2006-07]Status: Disposed23/4/2021AY 2006-07
SMT KANISHKA KOCHAR,NAGPUR vs I.T.O., WARDHA
ITA 586/NAG/2016[2004-05]Status: Disposed23/4/2021AY 2004-05
SMT SEEMA A KOCHAR,HINGANGHAT vs I.T.O., WARDHA
ITA 585/NAG/2016[2002-03]Status: Disposed23/4/2021AY 2002-03
M/S AUTAR & COMPANY,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR
ITA 161/NAG/2019[2014-15]Status: Disposed1/4/2021AY 2014-15
NEW ENGLISH HIGH SCHOOL & JUNIOR COLLAGE,YAVATMAL vs DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GAZIABAD
ITA 197/NAG/2019[2015-16]Status: Disposed1/4/2021AY 2015-16
