M/S AUTAR & COMPANY ,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR

Income Tax Appellate Tribunal, BENCH, NAGPUR

Before: SHRI R.S.SYAL, VP & SHRI PARTHA SARATHI CHAUDHURY, JM

For Appellant: Shri Kapil Bahri

For Respondent: Smt. Agnes P. Thomas

Hearing: 01.04.2020Pronounced: 01.04.2020

आदेश की प्रधतधलधप अग्रेधषत / Copy of the Order forwarded to : अपीलाथी / The Appellant. 1. प्रत्यथी / The Respondent. 2. 3. The Concerned CIT(Appeals) 4. The Concerned CIT. धवभागीय प्रधतधनधध, आयकर अपीलीय अधधकरण, 5. नागपुर / DR, ITAT, Nagpur. गार्ड फ़ाइल / Guard File. 6.

आदेशानुसार / BY ORDER, // True Copy //

धनजी सधिव / Private Secretary आयकर अपीलीय अधधकरण, पुणे / ITAT, Pune.

Date 1 Draft dictated on 01.04.2021 Sr.PS/PS 2 Draft placed before author 01.04.2021 Sr.PS/PS 3 Draft proposed and placed JM/AM before the second Member 4 Draft discussed/approved by AM/JM second Member 5 Approved draft comes to the Sr.PS/PS Sr. PS/PS 6 Kept for pronouncement on Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the A.R 11 Date of dispatch of order

M/S AUTAR & COMPANY ,NAGPUR vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR