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ITAT Nagpur Bench

3,585 judgments

DHARAMPAL RAMKUMAR AGRAWAL,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR

ITA 241/NAG/2016[2011-12]Status: Disposed23/7/2021AY 2011-12

SHREE AGRAWAL COAL INDIA PVT. LTD,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR

ITA 239/NAG/2016[2010-11]Status: Disposed23/7/2021AY 2010-11

SHREE AGRAWAL OIL INDUSTRIES PVT. LTD,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR

ITA 238/NAG/2016[2009-10]Status: Disposed23/7/2021AY 2009-10

SHREE AGRAWAL COAL INDIA PVT. LTD,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR

ITA 237/NAG/2016[2008-09]Status: Disposed23/7/2021AY 2008-09

SMT RAJKUMARI DHARAMPAL AGARWAL,NAGPUR vs DCIT, CENTRAL CIRCLE-2(2), NAGPUR

ITA 259/NAG/2018[2008-09]Status: Disposed19/7/2021AY 2008-09

SMT RAJKUMARI DHARAMPAL AGARWAL,NAGPUR vs DCIT, CENTRAL CIRCLE-2(2), NAGPUR

ITA 258/NAG/2018[2007-08]Status: Disposed19/7/2021AY 2007-08

SMT. RAJKUMARI DHARANPAL AGRAWAL,NAGPUR vs D,C.I.T CENT CIR. 2(2), NAGPUR

ITA 257/NAG/2018[2006-07]Status: Disposed19/7/2021AY 2006-07

SMT. RAJKUMARI DHARANPAL AGRAWAL,NAGPUR vs D,C.I.T CENT CIR. 2(2), NAGPUR

ITA 256/NAG/2018[2005-06]Status: Disposed19/7/2021AY 2005-06

MANGALA SHYAM RATHI,AMRAVATI vs INCOME TAX OFFICER, WARD-3, AMRAVATI

ITA 390/NAG/2017[2009-10]Status: Disposed19/7/2021AY 2009-10

SULABH GHANSHYAM KHANDELWAL,AMRAVATI vs INCOME TAX OFFICER, WARD-2, AMRAVATI

ITA 388/NAG/2017[2010-11]Status: Disposed19/7/2021AY 2010-11

M/S SHRI JAGDAMBA INDUSTRIES,AKOLA vs DEPUTY COMMISSIONER OF INCOME TAX, AKOLA CIRCLE, AKOLA

ITA 387/NAG/2017[2011-2012]Status: Disposed19/7/2021AY 2011-2012

M/S S.B.COTGIN PVT LTD,NAGPUR vs PR.CIT-2, NAGPUR

ITA 88/NAG/2020[2015-16]Status: Disposed5/7/2021AY 2015-16

SHRI ADITYA C KOCHAR,HINGANGHAT vs I.T.O., WARDHA

ITA 584/NAG/2016[2008-09]Status: Disposed1/7/2021AY 2008-09

SHRI ADITYA C KOCHAR,HINGANGHAT vs I.T.O., WARDHA

ITA 583/NAG/2016[2007-08]Status: Disposed1/7/2021AY 2007-08

SHRI ADITYA C KOCHAR,HINGANGHAT vs I.T.O., WARDHA

ITA 582/NAG/2016[2006-07]Status: Disposed1/7/2021AY 2006-07

MUJIB SALMANBHAI PATHAN,NAGPUR vs ASSISTANT COMMISSIONER OF INOCME TAX CIRCLE -3, NAGPUR

ITA 98/NAG/2019[2015-16]Status: Disposed24/6/2021AY 2015-16

VAINGANGA NAGARI SAHAKARI PAT SANSTHA LTD,BHANDARA vs INCOME TAX OFFICER, WARD-2, BHANDARA

ITA 49/NAG/2020[2016-17]Status: Disposed21/6/2021AY 2016-17

M/S RAMLAXMI COMMERCIAL PVT LIMITED,NAGPUR vs INCOME TAX OFFICER, WARD -4(4), NAGPUR

ITA 64/NAG/2019[2010-11]Status: Disposed12/5/2021AY 2010-11

SHOBHA KHATRI L/H OF LATE SHRI KISHOR MADANLAL KHATRI,AKOLA vs ACIT-AKOLA CIRCLE, AKOLA

ITA 184/NAG/2019[2015-16]Status: Disposed12/5/2021AY 2015-16

SMT. ASHA PRATAPRAO CHHATWANI,AMRAVATI vs ITO WARD -1,AMRAVATI, AMRAVATI

ITA 98/NAG/2018[2014-2015]Status: Disposed12/5/2021AY 2014-2015