← All Benches
ITAT Nagpur Bench
3,585 judgments
FAROOQ DOSHI,NAGPUR vs INCOME TAX OFFICER, TDS, NAGPUR
ITA 216/NAG/2018[2014-15]Status: Disposed21/8/2020AY 2014-15
FAROOQ DOSHI,NAGPUR vs INCOME TAX OFFICER, TDS, NAGPUR
ITA 215/NAG/2018[2013-14]Status: Disposed21/8/2020AY 2013-14
FAROOQ DOSHI,NAGPUR vs INCOME TAX OFFICER, TDS, NAGPUR
ITA 214/NAG/2018[2012-13]Status: Disposed21/8/2020AY 2012-13
FAROOQ DOSHI,NAGPUR vs INCOME TAX OFFICER, TDS, NAGPUR
ITA 213/NAG/2018[2011-12]Status: Disposed21/8/2020AY 2011-12
FAROOQ DOSHI,NAGPUR vs INCOME TAX OFFICER TDS WARD 1(1), NAGPUR
ITA 212/NAG/2018[2010-11]Status: Disposed21/8/2020AY 2010-11
ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs M/S GUPTA INTERNATIONAL INDUSTRIES LTD., NAGPUR
ITA 503/NAG/2014[2008-09]Status: Disposed28/2/2020AY 2008-09
ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs M/S GUPTA INTERNATIONAL INDUSTRIES LTD., NAGPUR
ITA 502/NAG/2014[2006-07]Status: Disposed28/2/2020AY 2006-07
ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs M/S GUPTA INTERNATIONAL INDUSTRIES LTD., NAGPUR
ITA 491/NAG/2014[2009-10]Status: Disposed28/2/2020AY 2009-10
ASSTT. C.I.T, CENTRAL CIR, -2(1), NAGPUR vs M/S GUPTA INTERNATIONAL INDUSTRIES LTD., NAGPUR
ITA 490/NAG/2014[2007-08]Status: Disposed28/2/2020AY 2007-08
D.C.I.T. CIRCLE-1, NAGPUR vs M/S ANIL JAIDAYAL TANEJA(HUF), NAGPUR
ITA 278/NAG/2015[2011-12]Status: Disposed18/2/2020AY 2011-12
DY.C.I.T. CIR 1, NAGPUR vs SHRI SATISH K. MUNDE, NAGPUR
ITA 252/NAG/2015[2008-09]Status: Disposed18/2/2020AY 2008-09
M/S SUN FLAG IRON & STEEL CO. LTD.,NAGPUR vs PRINCIPAL COMMISSIONER F INCOME TAX-2, NAGPUR
ITA 217/NAG/2015[2011-12]Status: Disposed18/2/2020AY 2011-12
VIJAY ENGINEERING ENTERPRISES,NAGPUR vs ITO, WD,-8(4), NAGPUR
ITA 101/NAG/2010[2003-04]Status: Disposed18/2/2020AY 2003-04
VIJAY ENGINEERING ENTERPRISES (NOW KNOWN AS M/S SRICON INFRASTRUCTURE PVT LTD ),NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS) CIRCLE 2, NAGPUR
ITA 100/NAG/2010[2003-04]Status: Disposed18/2/2020AY 2003-04
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 217/NAG/2019[2015-16 Q2-26Q]Status: Disposed31/1/2020
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 216/NAG/2019[2015-16 Q1-26Q]Status: Disposed31/1/2020
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 215/NAG/2019[2014-15 Q-4 - 26Q]Status: Disposed31/1/2020
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 214/NAG/2019[2014-15 Q-3-26Q]Status: Disposed31/1/2020
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 213/NAG/2019[2014-15 Q2-26Q]Status: Disposed31/1/2020
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 212/NAG/2019[2014-15 Q1-26Q]Status: Disposed31/1/2020
