← All Benches
ITAT Nagpur Bench
3,585 judgments
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 211/NAG/2019[2013-14 Q4-(26Q)]Status: Disposed31/1/2020
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 210/NAG/2019[2013-14 Q3-26Q]Status: Disposed31/1/2020
M/S CHAMPAK MINES AND MINERALS,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 209/NAG/2019[2013-14-Q2-26Q]Status: Disposed31/1/2020
M/S RAJYAS SOFTWARE PRIVATE LIMITED,NAGPUR vs ASSISTATN COMMISSIONER OF INCOME TAX, GHAZIABAD
ITA 208/NAG/2019[214-15 (Q-4(26Q)]Status: Disposed31/1/2020
M/S WESTERN COALFIELDS LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INOCME TAX CIRCLE-2, NAGPUR
ITA 254/NAG/2018[2010-11]Status: Disposed21/1/2020AY 2010-11
M/S WESTERN COALFIELDS LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INOCME TAX CIRCLE-2, NAGPUR
ITA 253/NAG/2018[2009-10]Status: Disposed21/1/2020AY 2009-10
R.B.SETH SHREERAM NARSINGHDAS,NAGPUR vs A.C.I.T. CENTRAL CIR. 2(3), NAGPUR
ITA 196/NAG/2015[2011-12]Status: Disposed21/1/2020AY 2011-12
SHRI BALLABHDAS UDHODHAS MOHTA,NAGPUR vs ACIT, CIRCLE- 5, NAGPUR
ITA 25/NAG/2015[2009-10]Status: Disposed17/1/2020AY 2009-10
DY. CIT- WARDHA CIRCLE, WARDHA vs JAMNALAL SONS PVT. LTD., WARDHA
ITA 34/NAG/2015[2011-12]Status: Disposed16/1/2020AY 2011-12
ACIT WARDHA CIRCLE, WARDHA vs JAMNALAL SONS PVT LID., WARDHA
ITA 284/NAG/2015[2010-11]Status: Disposed16/1/2020AY 2010-11
ACIT WARDHA CIRCLE, WARDHA vs JAMNALAL SONS PVT LID., WARDHA
ITA 283/NAG/2015[2009-10]Status: Disposed16/1/2020AY 2009-10
ACIT WARDHA CIRCLE, WARDHA vs JAMNALAL SONS PVT LID., WARDHA
ITA 260/NAG/2015[2009-10]Status: Disposed16/1/2020AY 2009-10
I.T.O. WARD -3(4), NAGPUR vs M/S DEEPAK CONSTRUCTION, NAGPUR
ITA 187/NAG/2015[2011-12]Status: Disposed16/1/2020AY 2011-12
A.C.I.T.. CIR.-2, NAGPUR vs M/S ARCONS INFRASTRUCTURE & CONSTRUCTIONS PVT. LTD., NAGPUR
ITA 171/NAG/2015[2010-11]Status: Disposed16/1/2020AY 2010-11
INCOME TAX OFFICER WARD-4(4) NAGPUR ERSTWHILE WD.6(1) NAGPUR, NAGPUR vs SHRI VIJAY DANGRE, NAGPUR
ITA 496/NAG/2014[2008-09]Status: Disposed14/1/2020AY 2008-09
INCOME TAX OFFICER 4(4) NAGPURERSTEHILE WD..6(1) NAGPUR, NAGPUR vs SHRI VIJAY DANGRE, NAGPUR
ITA 494/NAG/2014[2007-08]Status: Disposed14/1/2020AY 2007-08
ITO WARD -4(4)NAGPUR ERSTWHILE WD-6(1), NAGPUR vs SHRI VIJAY DANGRE, NAGPUR
ITA 493/NAG/2014[2007-08]Status: Disposed14/1/2020AY 2007-08
ITO-WD-6(3), NAGPUR vs SHRI LALJI SOMJI PATEL, NAGPUR
ITA 457/NAG/2013[2007-08]Status: Disposed14/1/2020AY 2007-08
ITO,WARD-4(1), NAGPUR vs SHRI VIKESH CHATURBHUJ AGRAWAL, NAGPUR
ITA 390/NAG/2013[2009-10]Status: Disposed14/1/2020AY 2009-10
INCOME TAX, WARD -1(4), NAGPUR vs M/S WADHWANI IMPEX, NAGPUR
ITA 84/NAG/2019[2002-03]Status: Disposed13/1/2020AY 2002-03
