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ITAT Nagpur Bench

3,585 judgments

M/S. MINI IRON AND STEEL PVT. LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-3, NAGPUR

ITA 131/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19

PRADEEP KUNDU,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGLORE

ITA 123/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20

PRADEEP KUNDU,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE

ITA 122/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19

SHEPHALI ANIL MALVIYA,NAGPUR vs DCIT,CPC,TDS, GHAZIABAD

ITA 115/NAG/2021[2013-14]Status: Disposed26/4/2022AY 2013-14

PREMCHAND KANHAIYALAL THAKUR,AMRAVATI vs DCIT, CPC, BENGALURU

ITA 110/NAG/2021[2018-19]Status: Disposed26/4/2022AY 2018-19

JAIKA VEHICLE TRADE PRIVATE LIMITED,JAIKA BUILDING vs ASSTT. DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTRE

ITA 104/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20

JAIKA VEHICLE TRADE PVT. LTD.,NAGPUR vs DCIT, CIRCLE-2, NAGPUR

ITA 103/NAG/2021[2014-15]Status: Disposed26/4/2022AY 2014-15

SHAMLAX METACHEM PRIVATE LIMITED,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, BANGALORE

ITA 100/NAG/2021[2019-20]Status: Disposed26/4/2022AY 2019-20

DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs SHRI KIRIT SHARAD JOSHI, NAGPUR

ITA 609/NAG/2016[2007-08]Status: Disposed25/4/2022AY 2007-08

M/S HLA ENTERPRISES PVT. LTD,NAGPUR vs DY, CIT(TDS) CIR. 1, NAGPUR

ITA 542/NAG/2016[2013-14]Status: Disposed21/4/2022AY 2013-14

M/S AHUJA BULKS MOVERS PVT. LTD.,NAGPUR vs ACIT, CIRCAL-1, NAGPUR

ITA 180/NAG/2017[2012-13]Status: Disposed5/4/2022AY 2012-13

M/S GUPTA INTERNATIONAL INDUSTRIES LTD LTD.,NAGPUR vs PRINCIPAL C.I.T.-(CENTRAL), NAGPUR

ITA 309/NAG/2016[2011-12]Status: Disposed5/4/2022AY 2011-12

M/S GUPTA DOMASTIC FUELS(NAGPUR) LTD.,NAGPUR vs PRINCIPAL C.I.T.-(CENTRAL), NAGPUR

ITA 308/NAG/2016[2011-12]Status: Disposed5/4/2022AY 2011-12

PRADEEP DATTATRAYA BANGINWAR,YAVATMAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-II, NAGPUR

ITA 28/NAG/2021[2011-12]Status: Disposed1/4/2022AY 2011-12

BHAGYASHRI NAGRI SAHAKARI PAT SANSTHA MARYADIT,CHANDRAPUR vs PR. COMMISSIONER OF INCOME TAX -3, NAGPUR

ITA 112/NAG/2019[2014-15]Status: Disposed1/4/2022AY 2014-15

M/S SHRIGOPAL RAMESHKUMAR SALES PVT. LTD,NAGPUR vs ASSISTANT COMISSIONER CENTRAL CIRCLE 1(3), NAGPUR

ITA 163/NAG/2018[2009-10]Status: Disposed1/4/2022AY 2009-10

M/S BHAGYASHRI NAGRI SAH. PAT SANSTH MARYADIT,CHANDRAPUR vs PR. CIT-3, NAGPUR

ITA 122/NAG/2018[2013-2014]Status: Disposed1/4/2022AY 2013-2014

DNYANDHAMMA BAHUUDDESHIYA VIKAS SANSTHA,NAGPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE

ITA 234/NAG/2019[2019-20]Status: Disposed15/2/2022AY 2019-20

M/S VIDESH COAL SERVICES PVT LTD,NAGPUR vs INCOME TAX OFFICER WARD -1(5), NAGPUR

ITA 50/NAG/2018[2013-2014]Status: Disposed15/2/2022AY 2013-2014

INCOME TAX OFFICER,WARD -3, AMRAVATI vs SHRI GOVIND RADHAKRISAN LOHIYA, AMRAVATI

ITA 326/NAG/2017[2010-2011]Status: Disposed14/2/2022AY 2010-2011